High Courts29 Mar 1955Dismissed
Hasan Bokhari and others Vs Medam Venkayya Chetty and others
Andhra Pradesh High Court · AIR 1956 AP 87
Civil Procedure Code, 1908 (CPC) — Section 11
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,285 judgments · page 1,786 of 1,815
High Courts24 Mar 1955Dismissed
Vallury Mangaraju Vs Vallury Varahalamma
Andhra Pradesh High Court · AIR 1956 AP 47
Arbitration Act, 1940 — Section 19, 34Constitution of India, 1950 — Article 13, 133, 133(1)
High Courts21 Mar 1955Dismissed
Peddi Malliah Vs Gumpa Shankeriah
Andhra Pradesh High Court · (1955) 03 AP CK 0007
Arbitration Act, 1940 — Section 33Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts18 Mar 1955
State of Andhra (Madras), Kakinada Vs Shree Bajranga Jute Mills Ltd., Guntur
Andhra Pradesh High Court · (1955) 6 STC 376
High Courts18 Mar 1955
State of Madras Vs Tungabhandra Industries Ltd., Kurnool
Andhra Pradesh High Court · AIR 1955 AP 245
High Courts18 Mar 1955Dismissed
Lacha Reddi and others Vs Venkamma and others
Andhra Pradesh High Court · AIR 1956 AP 225
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts18 Mar 1955Dismissed
Reddi and Others Vs Chamma and Others
Andhra Pradesh High Court · AIR 1956 AP 225
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts17 Mar 1955
Thota Pichayya Vs Govt. of Andhra and Others
Andhra Pradesh High Court · (1955) 03 AP CK 0024
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Income (Investigation Commission) Act, 1947 — Section 5(1)Prevention of Corruption Act, 1988 — Section 5
High Courts17 Mar 1955
Pedda Venkatapathi and Others Vs State
Andhra Pradesh High Court · (1956) CriLJ 478
Criminal Procedure Code, 1898 (CrPC) — Section 353Penal Code, 1860 (IPC) — Section 324, 326
High Courts17 Mar 1955Dismissed
Parasuram kesavacharyulu and Another Vs Venugopalaswamy Varu.
Andhra Pradesh High Court · (1955) 03 AP CK 0010
Civil Procedure Code, 1908 (CPC) — Section 10, 60(1), 69
High Courts14 Mar 1955
Putta Venkatrayudu Vs The State
Andhra Pradesh High Court · (1957) CriLJ 1225
Criminal Procedure Code, 1898 (CrPC) — Section 236, 237, 369, 395, 403Penal Code, 1860 (IPC) — Section 114, 120B, 302, 34
High Courts11 Mar 1955
In Re: Palakurthi Venkata Rao
Andhra Pradesh High Court · AIR 1955 AP 277 : (1955) ALT 510
Motor Vehicles Act, 1939 — Section 123, 60, 60(1)
High Courts10 Mar 1955
K. Krishnamurthy and Others Vs The State
Andhra Pradesh High Court · (1957) CriLJ 1216
Criminal Procedure Code, 1898 (CrPC) — Section 258Penal Code, 1860 (IPC) — Section 120B, 147, 149, 302, 304
High Courts09 Mar 1955
Gandavarapu Venkata Subba Rao Vs Vavilala Kesavayya
Andhra Pradesh High Court · AIR 1955 AP 254
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
High Courts08 Mar 1955
Adabala Saytanarayana Vs Damisetty Nagaraju and Others
Andhra Pradesh High Court · AIR 1955 AP 251
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6, 2(2), 48
High Courts04 Mar 1955
Nannapaneni Subayya Chowdary and Another, Vs Garikapati Veeraya and Another
Andhra Pradesh High Court · AIR 1957 AP 540
Contract Act, 1872 — Section 55Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 55(1), 55(2), 55(5), 66
High Courts04 Mar 1955
V.V. Muvva Gopalakrishna Yachendra and Others Vs V.V. Sarvagna Krishna Yachendra and Others
Andhra Pradesh High Court · AIR 1955 AP 264
Constitution of India, 1950 — Article 14, 31A(2), 31B
High Courts04 Mar 1955
Raja Gopala Rao Vs Election Commr. and Others
Andhra Pradesh High Court · AIR 1957 AP 339 : (1955) ALT 398
High Courts03 Mar 1955
E. Madhavarao Vs C. Chinnammi
Andhra Pradesh High Court · (1955) 03 AP CK 0022
Divorce Act, 1869 — Section 5(1), 5(2)
High Courts03 Mar 1955
Estate of H.E.H. The Nizam Vs Padaturi Malliah
Andhra Pradesh High Court · (1955) 03 AP CK 0019
Hyderabad Railways Act — Section 46Presidency Small Cause Courts Act, 1882 — Section 12Railways Act, 1989 — Section 77