High Courts21 Jul 1955Dismissed
N. Gundu Rao Vs The State
Andhra Pradesh High Court · (1955) 07 AP CK 0016
Hyderabad Civil Service Rules, 1954 — Rule 168
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,290 judgments · page 1,784 of 1,815
High Courts21 Jul 1955Dismissed
B. Balreddy Vs Joint Registrar, Co-operative Society and others
Andhra Pradesh High Court · (1955) 07 AP CK 0013
Arbitration Act, 1940 — Section 12, 36, 37, 46, 48(1)Constitution of India, 1950 — Article 14
High Courts20 Jul 1955Dismissed
Sree Raja Kandregula Srinivasa Jagannadha Rao Pantulu Bahaddur Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1960 AP 343
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 6, 6(1), 6(3)
High Courts15 Jul 1955Dismissed
Nallanthighal Bhaktavatsalam Iyengar Vs Secretary, Andhra Public Service Commission, Kurnool and another
Andhra Pradesh High Court · AIR 1956 AP 14
Constitution of India, 1950 — Article 14, 16, 227, 234, 235
High Courts15 Jul 1955Dismissed
Charan Singh Vs Kundan Singh
Andhra Pradesh High Court · (1955) 07 AP CK 0035
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 89
High Courts15 Jul 1955
Ravipati Kotayya and Another Vs Ramasami Subbarayadu and Others
Andhra Pradesh High Court · (1955) 07 AP CK 0011
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts15 Jul 1955
J.P. Ramanna Vs J. Nugabhushanam and Others
Andhra Pradesh High Court · (1955) 07 AP CK 0008
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 9, 115, 141Criminal Procedure Code, 1898 (CrPC) — Section 195(1), 247, 439, 470, 476
High Courts14 Jul 1955
In Re: Pullugari Subhanna
Andhra Pradesh High Court · AIR 1957 AP 899 : (1957) CriLJ 1222
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 392
High Courts13 Jul 1955
Vuddagiri Kanakaraju and Sons Vs The Andhra State
Andhra Pradesh High Court · (1956) 7 STC 442
Constitution of India, 1950 — Article 286
High Courts13 Jul 1955
Purushothamahanti Subrahmanyam Vs State of Andhra
Andhra Pradesh High Court · AIR 1956 AP 31 : (1956) CriLJ 37
Criminal Procedure Code, 1898 (CrPC) — Section 238Penal Code, 1860 (IPC) — Section 403, 409, 467, 468
High Courts13 Jul 1955
Vasireddi Venkaiah, Hereditary Trustee of Sri Venugopalaswami Temple of Sekur Vs Narayanam Raghavacharyulu and others
Andhra Pradesh High Court · AIR 1956 AP 74
High Courts12 Jul 1955
K. Varadamma Vs Kanchi Sankara Rcddi and Others
Andhra Pradesh High Court · (1955) 07 AP CK 0034
High Courts12 Jul 1955
T.V.S. Chakapathi Rao and Another Vs J. Dakshinamuthy and Others
Andhra Pradesh High Court · (1955) 07 AP CK 0010
Constitution of India, 1950 — Article 226
High Courts12 Jul 1955Dismissed
Deputy Commissioner of Commercial Taxes Vs K. Bhaktha-vatsalarn, Naidu
Andhra Pradesh High Court · (1955) 07 AP CK 0002
General Sales Tax Rules — Rule 19
High Courts11 Jul 1955
Appana Venkatraju Vs State of Andhra
Andhra Pradesh High Court · (1955) 07 AP CK 0028
Constitution of India, 1950 — Article 286(1)
High Courts11 Jul 1955Dismissed
Pesala Venkata Subbayya and Bros. Vs State of Andhra
Andhra Pradesh High Court · AIR 1957 AP 993 : (1956) 7 STC 242
General Sales Tax Act — Section 3, 9
High Courts11 Jul 1955
Vadakattu Suryaprakasam Vs Ake Gangaraju and others
Andhra Pradesh High Court · AIR 1956 AP 33
Contract Act, 1872 — Section 11, 68Transfer of Property Act, 1882 — Section 40, 53A, 54, 55
High Courts08 Jul 1955
Yarlagadda Tirupathirayadu Vs Yarlagadda Venkateswarulu
Andhra Pradesh High Court · AIR 1956 AP 79 : (1956) CriLJ 371
Criminal Procedure Code, 1898 (CrPC) — Section 222, 233, 234, 235, 236Penal Code, 1860 (IPC) — Section 408, 467, 477A
High Courts07 Jul 1955
In Re: Balabhadra Narayudu
Andhra Pradesh High Court · (1957) CriLJ 1211
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts04 Jul 1955Dismissed
K. Thammayya and Others Vs Mattapalli Raju and Others
Andhra Pradesh High Court · AIR 1957 AP 862
Transfer of Property Act, 1882 — Section 72