High Courts19 Aug 1955
Tatikayala, Ayyappa Naidu and Others Vs State
Andhra Pradesh High Court · AIR 1956 AP 110 : (1956) CriLJ 580
Criminal Procedure Code, 1898 (CrPC) — Section 162, 164, 210, 211, 212
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,782 of 1,815
High Courts19 Aug 1955
T. Manikyam Vs T. Naraslmhar
Andhra Pradesh High Court · (1955) 08 AP CK 0010
Civil Procedure Code, 1908 (CPC) — Section 122, 143, 148, 151, 2
High Courts18 Aug 1955
In Re: Mutyala Yerakadu and Another
Andhra Pradesh High Court · AIR 1956 AP 103 : (1956) CriLJ 578
Criminal Procedure Code, 1898 (CrPC) — Section 154, 162Penal Code, 1860 (IPC) — Section 323, 325, 326, 334
High Courts18 Aug 1955
The State Vs Ghanshamdas
Andhra Pradesh High Court · (1955) 08 AP CK 0006
Criminal Procedure Code, 1898 (CrPC) — Section 56IAHyderabad High Court Act — Section 5
High Courts17 Aug 1955Dismissed
In Re: Boppana Vamanamurthi and Another
Andhra Pradesh High Court · AIR 1957 AP 651 : (1956) ALT 193
High Courts17 Aug 1955
Edapalli Kotamma Vs Nallapaneni Mangamma and Others
Andhra Pradesh High Court · (1955) 08 AP CK 0030
Arbitration Act, 1940 — Section 17, 39Civil Procedure Code, 1908 (CPC) — Section 96, 96(63)
High Courts17 Aug 1955Allowed
Vasantha Rao Anantha Rao and Others Vs Vijapurapu Venkata Kothanda Rao and Others
Andhra Pradesh High Court · AIR 1957 AP 553 : (1956) ALT 187
High Courts12 Aug 1955
Dhonavakonda Gopalarao Vs Thatha Venkatadri
Andhra Pradesh High Court · (1955) 08 AP CK 0011
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 2, Order 34 Rule 4Limitation Act, 1963 — Article 132, 19, 20Specific Relief Act, 1963 — Section 42
High Courts11 Aug 1955Dismissed
Rasheeduddin Ahmed Vs Accountant-General, Hyderabad
Andhra Pradesh High Court · (1955) 08 AP CK 0018
Constitution of India, 1950 — Article 192, 226, 278, 291, 295
High Courts10 Aug 1955
PENDURTHI VENKIAH Vs COMMISSIONER OF Income Tax, HYDERABAD.
Andhra Pradesh High Court · AIR 1956 AP 45 : (1955) 28 ITR 749
Income Tax Act, 1922 — Section 23(3), 66(2)
High Courts10 Aug 1955
A. Annamalai Vs State of Madri (Now Andhra) and Others
Andhra Pradesh High Court · (1955) 08 AP CK 0008
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 7, 8Motor Vehicles Act, 1988 — Section 57(2), 64, 64A
High Courts09 Aug 1955
Nagayya Gowdu Vs K. Chenganna Gowdu and Others
Andhra Pradesh High Court · (1955) 08 AP CK 0035
High Courts09 Aug 1955Dismissed
Govind Rao and Another Vs Erbhadrappa
Andhra Pradesh High Court · (1955) 08 AP CK 0033
Alienation of Agricultural Lands Act — Section 5(2)
High Courts09 Aug 1955
Capt. Mirza Hamid Baig and Another Vs The Nazim Saheb Aresh Balda and Another
Andhra Pradesh High Court · (1955) 08 AP CK 0022
City Improvement Board Regulations — Rule 21Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 14, 15(1), 16(2), 226, 254
High Courts09 Aug 1955
Ranglal Vs Munjaji and Others
Andhra Pradesh High Court · (1955) 08 AP CK 0020
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1908 — Article 164, 5
High Courts09 Aug 1955Dismissed
A.S. Krishna and Co. Ltd. Vs The State of Andhra
Andhra Pradesh High Court · (1956) 7 STC 26
High Courts09 Aug 1955Allowed
Madiraj Chiranjivrao Vs Venkateshwarrao
Andhra Pradesh High Court · (1955) 08 AP CK 0012
Contract Act, 1872 — Section 124, 126, 135, 145, 55
High Courts08 Aug 1955Dismissed
Chandaji Kubaji and Company Vs State of Andhra
Andhra Pradesh High Court · (1956) ALT 598 : (1956) 7 STC 332
High Courts08 Aug 1955
A. Murlidhar Vs Soshalamma and Another
Andhra Pradesh High Court · (1955) 08 AP CK 0016
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, 115
High Courts08 Aug 1955
A. Narayana Vs State of Madras (Now Andhra) and Others
Andhra Pradesh High Court · (1955) 08 AP CK 0005
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 47, 48Regional Transport Authority Rules — Rule 269