High Courts06 Sept 1955
Rahimunnissa and Others Vs Mohd. Ismail
Andhra Pradesh High Court · (1956) CriLJ 47
Criminal Procedure Code, 1898 (CrPC) — Section 488
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,781 of 1,815
High Courts05 Sept 1955
Govind Rao Vs Bhagwan
Andhra Pradesh High Court · (1955) 09 AP CK 0032
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Hyderabad Houses (Rent, Eviction and Lease) Control Act, 1954 — Section 10, 31, 8
High Courts02 Sept 1955Allowed
Narasimhasur Srichandana Deo Vs Yerukola and Another
Andhra Pradesh High Court · AIR 1957 AP 569
High Courts02 Sept 1955
Singaraju Rama Rao and Others Vs Nellore Linga Reddy and Others
Andhra Pradesh High Court · (1955) 09 AP CK 0030
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Specific Relief Act, 1963 — Section 42
High Courts02 Sept 1955
POLSETTI NARAYANA RAO Vs COMMISSIONER OF Income Tax, HYDERABAD.
Andhra Pradesh High Court · AIR 1957 AP 672 : (1956) ALT 61 : (1956) 29 ITR 222
Civil Procedure Code, 1908 (CPC) — Section 151, 80Constitution of India, 1950 — Article 225, 226, 227
High Courts01 Sept 1955
In Re: Putta Ranganayakulu and Others
Andhra Pradesh High Court · AIR 1956 AP 161 : (1956) CriLJ 1049
Constitution of India, 1950 — Article 14, 225, 239, 327, 372Criminal Procedure Code, 1898 (CrPC) — Section 307, 374, 377, 419, 420Penal Code, 1860 (IPC) — Section 302, 323
High Courts01 Sept 1955Dismissed
Maney Ramamurty and Bros Vs The State of Madras (now Andhra)
Andhra Pradesh High Court · AIR 1957 AP 376
English Sale of Goods Act, 1979 — Section 25, 25(2), 25(3)
High Courts01 Sept 1955
K. Seshachalam Vs The District Collector and Another
Andhra Pradesh High Court · (1955) 09 AP CK 0010
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 12(2), 18, 18(2)
High Courts30 Aug 1955
State of Madras (now Andhra) Vs Chitturi Venkata Durga Prasadarao and Others
Andhra Pradesh High Court · (1955) 08 AP CK 0038
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 14
High Courts30 Aug 1955
In Re: Kasireddy Chinna Subbireddy and Others
Andhra Pradesh High Court · (1957) CriLJ 46
Criminal Procedure Code, 1898 (CrPC) — Section 236Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 324
High Courts30 Aug 1955
In re: Malladi Ramaiah and Another
Andhra Pradesh High Court · AIR 1956 AP 56 : (1956) CriLJ 201
Evidence Act, 1872 — Section 26, 27Penal Code, 1860 (IPC) — Section 201, 302, 323
High Courts26 Aug 1955Dismissed
Pachigolla Venkatarao and others Vs Palepu Venkateswararao and others
Andhra Pradesh High Court · AIR 1956 AP 1
Evidence Act, 1872 — Section 90
High Courts26 Aug 1955
Chelikani Lakshmivenkayamma and Others Vs Sri Rajah Rao Pradhyumna Krishna Mahipati Suryarao Bahadur
Andhra Pradesh High Court · (1955) 08 AP CK 0017
Civil Procedure Code, 1908 (CPC) — Section 60, 60(1)Transfer of Property Act, 1882 — Section 6
High Courts26 Aug 1955
In re: Basireddy Venkata Reddi and Others
Andhra Pradesh High Court · AIR 1956 AP 53 : (1956) CriLJ 198
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 141, 148, 149, 302, 324
High Courts25 Aug 1955
Varanasi Venkata Surya Subba Rao Vs Chivukula Vasudevasastry
Andhra Pradesh High Court · (1956) ALT 24
Transfer of Property Act, 1882 — Section 55, 55(4)
High Courts25 Aug 1955
Venkata Surya Subba Rao. Vs Chivukula Vasudevasastry.
Andhra Pradesh High Court · (1956) ALT 24
High Courts24 Aug 1955Dismissed
Kommalapati Venkatadri Vs Pinninti Chandrayya
Andhra Pradesh High Court · AIR 1956 AP 174
Penal Code, 1860 (IPC) — Section 436
High Courts24 Aug 1955Dismissed
Bsident, Fiishermen Co-operative Society Vs Collector West Godavari
Andhra Pradesh High Court · (1955) 08 AP CK 0032
Constitution of India, 1950 — Article 226
High Courts22 Aug 1955
Sriramulu Vs Anasuyamma and Others
Andhra Pradesh High Court · (1955) 08 AP CK 0037
High Courts22 Aug 1955
Pamulapati Varadayya Vs Kommareddi Chinnappareddi and another
Andhra Pradesh High Court · AIR 1956 AP 64