High Courts23 Sept 1955Dismissed
State of Madras (now Andhra) Vs Andhra Paper Mills Co. Ltd.
Andhra Pradesh High Court · AIR 1957 AP 34
Civil Procedure Code, 1908 (CPC) — Section 82Transfer of Property Act, 1882 — Section 55(4)
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,780 of 1,815
High Courts23 Sept 1955Allowed
P. Ramayya and Others Vs C. Krishnaiah and Others
Andhra Pradesh High Court · AIR 1957 AP 26
Limitation Act, 1963 — Article 113
High Courts22 Sept 1955
Medanki Adeyya and Others Vs Dittakavi Apparao
Andhra Pradesh High Court · AIR 1956 AP 104 : (1956) CriLJ 579
Criminal Procedure Code, 1898 (CrPC) — Section 526(8)
High Courts21 Sept 1955Dismissed
State of Madras (Andhra) Vs P.V. Ramachandra Rao and Others
Andhra Pradesh High Court · AIR 1957 AP 565 : (1956) ALT 558
Minimum Wages Act, 1948 — Section 22, 3, 4, 4(1)
High Courts21 Sept 1955
Akki Veeraiah Vs State (Inspector, Special Police Establishment)
Andhra Pradesh High Court · (1957) CriLJ 1078
Criminal Procedure Code, 1898 (CrPC) — Section 195, 198, 465, 476General Clauses Act, 1897 — Section 26Penal Code, 1860 (IPC) — Section 109, 120B, 161, 165, 171F
High Courts19 Sept 1955
Vadula Buchanna Vs The State of Hyderabad
Andhra Pradesh High Court · (1956) CriLJ 215
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 182, 195, 211
High Courts16 Sept 1955Allowed
Kesava Rao Vs Subbaraju and Another
Andhra Pradesh High Court · AIR 1957 AP 55 : (1956) ALT 67
Constitution of India, 1950 — Article 19(6), 226, 226(19)(1)Motor Vehicles Act, 1988 — Section 64A
High Courts16 Sept 1955
State of Hyderabad Vs Somalingadu
Andhra Pradesh High Court · (1956) CriLJ 216
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1898 (CrPC) — Section 215, 30Penal Code, 1860 (IPC) — Section 304
High Courts15 Sept 1955
Ramchandra Reddy and Others Vs Rani Shankeramma
Andhra Pradesh High Court · (1955) 09 AP CK 0019
Constitution of India, 1950 — Article 132, 133, 226Hyderabad Court of Wards Act, 1350 — Section 27, 53
High Courts15 Sept 1955Dismissed
M. Venkatasubbaiah Vs M. Subbamma and Others
Andhra Pradesh High Court · (1955) 09 AP CK 0016
Evidence Act, 1872 — Section 120, 17(1), 68
High Courts15 Sept 1955
Begum Noor Banoo and Others Vs Custodian, Evacuee Property
Andhra Pradesh High Court · (1955) 09 AP CK 0008
Administration of Evacuee Property (Amendment) Act, 1954 — Section 1, 10, 16, 2, 3Administration of Evacuee Property Act, 1950 — Section 12, 16, 2, 27, 4General Clauses Act, 1897 — Section 5(1)
High Courts14 Sept 1955Allowed
Payidi Venkatasubbayya Vs Ghadiyam Seshareddi
Andhra Pradesh High Court · AIR 1957 AP 556
Transfer of Property Act, 1882 — Section 8
High Courts14 Sept 1955
Chundru Venkanna and Another Vs Chundru Satyanarayanamma
Andhra Pradesh High Court · (1955) 09 AP CK 0004
High Courts14 Sept 1955
Kandula Narasimha Rao Vs Veerini Burayya and Others
Andhra Pradesh High Court · (1955) 09 AP CK 0001
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts13 Sept 1955Dismissed
M. Ramayya Vs State of Andhra re-presented by the Secretary, Public Works and Trans port Department and Others
Andhra Pradesh High Court · (1955) 09 AP CK 0007
Constitution of India, 1950 — Article 19, 19(6), 226Motor Vehicles Act, 1988 — Section 42, 43A, 47, 47(1), 60
High Courts09 Sept 1955
Dantuluri Lakshminarasimharaju Vs Emani Satyanarayana and Others
Andhra Pradesh High Court · (1955) 09 AP CK 0003
High Courts08 Sept 1955
Madupalli Anjaneyulu and Co. Vs The State of Andhra
Andhra Pradesh High Court · AIR 1957 AP 42 : (1956) 7 STC 151
Income Tax Act, 1961 — Section 23
High Courts08 Sept 1955
Vempa Sunanda Vs Vempa Venkata Subbarao
Andhra Pradesh High Court · (1955) 09 AP CK 0026
Divorce Act, 1869 — Section 17, 31, 40, 5(3), 57Limitation Act, 1963 — Article 179Matrimonial Causes Act, 1857 — Section 4, 6
High Courts08 Sept 1955
Hindoji Kasturichand and Another Vs State of Andhra
Andhra Pradesh High Court · AIR 1956 AP 100 : (1956) CriLJ 575
Motor Vehicles Act, 1988 — Section 42, 6
High Courts07 Sept 1955
In Re: Burla Jayarami Reddi and Others
Andhra Pradesh High Court · AIR 1957 AP 561 : (1957) CriLJ 1062
Criminal Procedure Code, 1898 (CrPC) — Section 154, 162, 167, 172, 61Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323