COURT ARCHIVE

Company Law Board judgments

2 judgments · page 1 of 1

Tribunals and Commissions31 Jan 2006Disposed Of

Hillcrest Realty Sdn. Bhd Vs Hotel Queen Road Pvt. Ltd. and Others

Company Law Board · (2006) 71 SCL 41 CLB

Constitution Of India 1950 — Article 4, 8, 11, 14Securities Contracts (Regulation) Act, 1956 — Section 22A(3)(c)Companies Act, 1956 — Section 3(iv)(c), 9, 81, 81(1), 81(1A), 82, 85, 87(2), 90(2), 111, 111A, 205, 283(1)(i), 286, 299, 300, 301, 307, 397, 398, 399