Patna High Court Judgments

High Courts06 Nov 2026

Pawan Kumar Vs The State Of Bihar & Ors.

Patna High Court · (2026) 11 PAT CK 0526

Prevention of Corruption Act, 1988-Section 7(A), 8, 9, 10, 12Official Secrets Act, 1923-Section 3(2), 6(2), 15Bharatiya Nyaya Sanhita, 2023-Section 61, 318(4), 338, 340(2)

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High Courts03 Nov 2026Allowed

Geeta Devi & Ors. Vs The State Of Bihar & Anr.

Patna High Court · (2026) 11 PAT CK 0191

Code of Criminal Procedure-Section 239Indian Penal Code-Sections 147, 148, 149, 341, 323, 307, 379, 447

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High Courts03 Nov 2026Dismissed

Raja Kumar @ Bikku Vs The State Of Bihar

Patna High Court · (2026) 11 PAT CK 0187

BNS, 2023-Sections 103(1), 61(2), 3(5)Arms Act-Sections 25(1-b)a, 26, 35J.J. Act, 2015-Sections 15, 18(3)

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High Courts03 Nov 2026Allowed

Satyajeet Bhagat Vs State Of Bihar & Anr.

Patna High Court · (2026) 11 PAT CK 0185

IPC-Section 323, 498(A)D.P. Act-Section 3/4Cr.P.C.-Section 156(3)

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High Courts03 Nov 2026Dismissed

Hari Kishore Rai @ Rajesh @ Rajesh Kumar @ Hari Kishore Rai Vs The State Of Bihar & Anr.

Patna High Court · (2026) 11 PAT CK 0197

I.P.C.-Sections 420, 379, 120(B)Indian Petroleum Pipeline Act, 1962 (Amended Act, 2011)-Sections 15 & 16

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High Courts30 Oct 2026Dismissed

Shankar Prasad Sharma & Ors. Vs State Of Bihar & Ors.

Patna High Court · (2026) 10 PAT CK 4675

Constitution of India-Article 32, 226, 14Bihar State Universities Act, 1976-Section 2(v), 3, 57, 57ABihar Universities Act, 1960-Section 2(p)

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High Courts30 Oct 2026Dismissed

The Bihar Public Service Commission & Anr. Vs Dr. Sushma Sharan & Ors.

Patna High Court · (2026) 10 PAT CK 4674

Constitution of India-Articles 14, 15, 15(4), 16, 16(4), 21, 38, 39, 39-A and 46Bihar Health Service Recruitment Rules, 2008Revised Rules, 2013

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High Courts30 Oct 2026Dismissed

Binod Kumar Mishra Vs The State Of Bihar & Ors.

Patna High Court · (2026) 10 PAT CK 4673

Commercial Court Act, 2015Indian Penal Code-Sections 419, 420, 409, 467, 468, 47Constitution of India-Article 226, 14, 32

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High Courts30 Oct 2026

Vijai Kumar Rai @ Vijay Kumar & Anr. Vs The State Of Bihar

Patna High Court · (2026) 10 PAT CK 4677

Indian Penal Code-Section 302, 34, 341, 323, 325Code of Criminal Procedure, 1973-Section 313

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High Courts29 Oct 2026Dismissed

Ataur Rahman @ Md. Ataur Rahman & Ors. Vs The State Of Bihar & Anr.

Patna High Court · (2026) 10 PAT CK 4672

Indian Penal Code-Section 376(D)/34POCSO Act-Section 4Cr.PC-Section 164, 190(1)(b), 169

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High Courts29 Oct 2026Allowed

Afroj Alam & Ors. Vs The State Of Bihar & Anr.

Patna High Court · (2026) 10 PAT CK 4668

Code of Criminal Procedure, 1973-Section 245IPC-Section 498AD P Act

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High Courts28 Oct 2026Dismissed

The State Bank Of India & Anr. Vs Rajkali Devi @ Raj Kali Kuar & Ors.

Patna High Court · (2026) 10 PAT CK 4239

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High Courts28 Oct 2026Disposed Of

Sanjay Kumar Sharma Vs The State Of Bihar & Ors.

Patna High Court · (2026) 10 PAT CK 4237

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High Courts28 Oct 2026Allowed

Manoj Kumar Singh @ Anirudh Singh Vs The State Of Bihar

Patna High Court · (2026) 10 PAT CK 4192

Indian Penal Code-Sections 341, 323, 324, 307, 302, 34Arms Act-Section 27

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High Courts28 Oct 2026Disposed Of

Binod Kumar Vs The State Of Bihar & Ors.

Patna High Court · (2026) 10 PAT CK 4187

Bihar and Orissa Public Demands Recovery Act, 1914-Section 7, 10

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High Courts27 Oct 2026Disposed Of

Binod Kumar Choubey Vs The State Of Bihar & Ors.

Patna High Court · (2026) 10 PAT CK 4217

Constitution of India-Article 14, 16

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High Courts27 Oct 2026Dismissed

Dr. Rajan Sinha Vs The State Of Bihar & Ors.

Patna High Court · (2026) 10 PAT CK 4214

Bihar CCA Rules, 2005-Part-VConstitution of India-Article 14, 32, 136, 226, 227

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High Courts27 Oct 2026Dismissed

Ramesh Paswan Vs The State Of Bihar & Ors.

Patna High Court · (2026) 10 PAT CK 4213

Bihar Chaukidari Cadre (Amendment) Rules, 2014Bihar Chaukidar (Appointment) Rules, 2014-Rule 5 (7)Constitution of India-Articles 14 and 16

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High Courts27 Oct 2026Dismissed

Dr. Gulab Chand Ram Jaiswal Vs The Chancellor Of Universities-Cum-The Governor & Ors.

Patna High Court · (2026) 10 PAT CK 4212

Constitution of India-Article 14, 16

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High Courts27 Oct 2026Partly Allowed

Smt. Sanghmitra Singh Vs The State Of Bihar & Anr.

Patna High Court · (2026) 10 PAT CK 4210

Code of Criminal Procedure, 1973-Section 482, 202Indian Penal Code-Section 406, 405Negotiable Instruments Act, 1881-Section 72, 84, 118(a), 138 to 142, 143

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Patna High Court judgments