High Courts28 Oct 2026Dismissed
The State Bank Of India & Anr. Vs Rajkali Devi @ Raj Kali Kuar & Ors.
Patna High Court · (2026) 10 PAT CK 4239
COURT ARCHIVE
Patna High Court judgments, 2026
893 judgments · page 1 of 45
High Courts28 Oct 2026Disposed Of
Sanjay Kumar Sharma Vs The State Of Bihar & Ors.
Patna High Court · (2026) 10 PAT CK 4237
High Courts28 Oct 2026Allowed
Manoj Kumar Singh @ Anirudh Singh Vs The State Of Bihar
Patna High Court · (2026) 10 PAT CK 4192
Indian Penal Code-Sections 341, 323, 324, 307, 302, 34Arms Act-Section 27
High Courts28 Oct 2026Disposed Of
Binod Kumar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 10 PAT CK 4187
Bihar and Orissa Public Demands Recovery Act, 1914-Section 7, 10
High Courts27 Oct 2026Disposed Of
Binod Kumar Choubey Vs The State Of Bihar & Ors.
Patna High Court · (2026) 10 PAT CK 4217
Constitution of India-Article 14, 16
High Courts27 Oct 2026Dismissed
Dr. Rajan Sinha Vs The State Of Bihar & Ors.
Patna High Court · (2026) 10 PAT CK 4214
Bihar CCA Rules, 2005-Part-VConstitution of India-Article 14, 32, 136, 226, 227
High Courts27 Oct 2026Dismissed
Ramesh Paswan Vs The State Of Bihar & Ors.
Patna High Court · (2026) 10 PAT CK 4213
Bihar Chaukidari Cadre (Amendment) Rules, 2014Bihar Chaukidar (Appointment) Rules, 2014-Rule 5 (7)Constitution of India-Articles 14 and 16
High Courts27 Oct 2026Dismissed
Dr. Gulab Chand Ram Jaiswal Vs The Chancellor Of Universities-Cum-The Governor & Ors.
Patna High Court · (2026) 10 PAT CK 4212
Constitution of India-Article 14, 16
High Courts27 Oct 2026Partly Allowed
Smt. Sanghmitra Singh Vs The State Of Bihar & Anr.
Patna High Court · (2026) 10 PAT CK 4210
Code of Criminal Procedure, 1973-Section 482, 202Indian Penal Code-Section 406, 405Negotiable Instruments Act, 1881-Section 72, 84, 118(a), 138 to 142, 143
High Courts27 Oct 2026Disposed Of
Anshu Kumari Vs The State Of Bihar & Ors.
Patna High Court · (2026) 10 PAT CK 4208
High Courts27 Oct 2026Dismissed
Naveen Kumar & Ors. Vs The State Of Bihar & Ors.
Patna High Court · (2026) 10 PAT CK 4205
High Courts27 Oct 2026Disposed Of
Mahmud Alam Vs The State Of Bihar & Ors.
Patna High Court · (2026) 10 PAT CK 4203
Bihar Targeted Public Distribution System (Control) Order, 2016-Rule 32 (vii)
High Courts27 Oct 2026Disposed Of
Nawal Kishore Singh Vs The Patna Municipal Corporation & Ors.
Patna High Court · (2026) 10 PAT CK 4202
High Courts27 Oct 2026Disposed Of
Niranjan Kumar Sinha Vs The State Of Bihar & Ors.
Patna High Court · (2026) 10 PAT CK 4240
Bihar Government Servant Grievance Redressal Rules, 2019-Rule 2(C), 3Right to Information Act, 2005
High Courts27 Oct 2026Dismissed
Jitendra Kumar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 10 PAT CK 4199
Bihar Chaukidar (Appointment) Rules, 2014-Rule 5 (7)Constitution of India-Articles 14, 16
High Courts26 Oct 2026
CICL-X Vs The State Of Bihar
Patna High Court · (2026) 10 PAT CK 4216
BNS, 2023-Section 309(4)Juvenile Justice (Care and Protection of Children) Act, 2015-Section 12, 12(1), 12(3), 2(28), 18(3), 3, 3(v), 3(vii), 3(xii), 3(xiii), 15(2)Code of Criminal Procedure, 1973
High Courts26 Oct 2026Allowed
Gopal Krishna Agrawal Vs The State Of Bihar & Anr.
Patna High Court · (2026) 10 PAT CK 4215
Indian Penal Code-Sections 109, 405, 406, 409, 415, 420, 463, 464, 467, 468, 471, 474 and 120-BCode of Criminal Procedure, 1973-Section 482
High Courts26 Oct 2026Allowed
Jitendra Kumar Jitu Vs The State Of Bihar & Ors.
Patna High Court · (2026) 10 PAT CK 4207
High Courts26 Oct 2026Allowed
Karandeep Kumar & Ors. Vs The State Of Bihar & Anr.
Patna High Court · (2026) 10 PAT CK 4206
Indian Penal Code-Sections 498A, 406, 494D.P. Act-Section 3/4
High Courts26 Oct 2026Disposed Of
Manish Kumar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 10 PAT CK 4204
Constitution of India-Article 16