High Courts21 Dec 2018Allowed
Wasi Ahmad Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 1 PLJR 346
COURT ARCHIVE
Patna High Court judgments, 2018
1,105 judgments · page 1 of 56
High Courts21 Dec 2018Dismissed
Pataliputra Co-operative House Construction Society Ltd. Vs State Of Bihar And Ors
Patna High Court · (2018) 12 PAT CK 0049
Bihar Co-operative Societies Act, 1935 — Section 2, 6(1), 6(2), 11, 16, 26, 44(5), 48, 48(2), 48(6), 56(6), 56(8)Bihar Co-operative Societies Rules, 1959 — Rule 7, 7(1), 7(2), 37, 38, 39
High Courts20 Dec 2018Dismissed
Manish Kumar @ Kintu Kumar Vs State Of Bihar
Patna High Court · (2018) 12 PAT CK 0048
Code of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 34, 120(B), 201, 302, 364Code of Criminal Procedure, 1973 — Section 207
High Courts20 Dec 2018Dismissed
Spider Protection Services Pvt. Ltd Vs Imperishable Security Services Pvt. Ltd And Ors
Patna High Court · (2018) 12 PAT CK 0047
Constitution of India 1950 — Article 14, 226
High Courts19 Dec 2018Allowed
Dilip Mahto Vs State Of Bihar And Ors
Patna High Court · (2018) 12 PAT CK 0046
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 379, 406, 420, 504
High Courts18 Dec 2018Dismissed
Surendra Prasad Son Of Late Janki Sharan Prasad Vs State Of Bihar And Ors
Patna High Court · (2018) 12 PAT CK 0045
Negotiable Instruments Act, 1881 — Section 138, 143, 143(1)Code of Criminal Procedure, 1973 — Section 8, 262, 263, 264, 265, 313, 326(1), 326(2), 326(3), 350, 357(1)Indian Penal Code, 1860 — Section 417
High Courts18 Dec 2018Dismissed
Bihar State Power (Holding) Company Limited And Ors Vs Asif Hussain Son Of Md. Rashid Hussain And Ors
Patna High Court · (2019) 1 PLJR 718
Electricity Supply Act, 1948 — Section 79, 79(c), 79(k)Electricity Act, 2003 — Section 131, 133Electricity Board Junior Electrical Engineers (General) cadre Rules, 1982 — Rule 7
High Courts17 Dec 2018Allowed
Magan Sada, S/o- Late Jaggu Sada And Ors Vs State Of Bihar
Patna High Court · (2018) 12 PAT CK 0043
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27Code of Criminal Procedure, 1973 — Section 161, 313
High Courts17 Dec 2018Allowed
Urmial Devi W/o Late Ram ChAndra Thakur And Ors Vs Bidya Thakur S/o Late Jageshwar Thakur And Ors
Patna High Court · (2018) 12 PAT CK 0042
Civil Procedure Code, 1908 — Section 2(11), Order 1 Rule 10, Order 22 Rule 3, Order 22 Rule 9(2)
High Courts17 Dec 2018Allowed
Bipul Choudhary S/o Ramanuj Choudhary Vs State Of Bihar
Patna High Court · (2018) 12 PAT CK 0041
Indian Penal Code, 1860 — Section 34, 120(B), 302Arms Act, 1959 — Section 27(i), 27(2)Code of Criminal Procedure, 1973 — Section 313
High Courts14 Dec 2018Allowed
Raghu Tanti, S/o Late Chadi Tanti And Ors Vs State Of Bihar
Patna High Court · (2018) 12 PAT CK 0040
Indian Penal Code, 1860 — Section 34, 120B, 201, 302Code of Criminal Procedure, 1973 — Section 161, 162, 313
High Courts14 Dec 2018Allowed
Amarnath Yadav, son Of Narad Prasad Yadav Vs State Of Bihar
Patna High Court · (2018) 12 PAT CK 0039
Indian Penal Code, 1860 — Section 395Code of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — section 9
High Courts13 Dec 2018Allowed
Binod Yadav @ Binod Kumar Yadav Vs State Of Bihar
Patna High Court · (2018) 12 PAT CK 0038
Indian Penal Code, 1860 — Section 376, 448, 511Code of Criminal Procedure, 1973 — Section 216, 217
High Courts12 Dec 2018Dismissed
Larson & Toubro Limited And Ors Vs State Power Transmission Company Limited And Ors
Patna High Court · (2018) 12 PAT CK 0037
Electricity Act, 2003 — Section 2(1)(i)(n)(p)(u), 3(1), 3(6), 5, 15, 55, 55(1), 70(1), 73D, 73, 73(e), 79, 79(1) 86, 86(1), 86(1)(h), 111, 172(2)(c), 181Constitution of India 1950 — Article 14, 19, 226
High Courts12 Dec 2018Allowed
Ahmad Mahmood son Of Late Abdul Moghni Vs State Of Bihar And Ors
Patna High Court · (2019) 1 PLJR 253
Code of Criminal Procedure, 1973 — Section 190, 482Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471, 477APrevention of Corruption Act, 1988 mdash; Section 13(2), 13(1)(d)
High Courts11 Dec 2018Allowed
Asha Kumari And Anr Vs State Of Bihar And Ors
Patna High Court · (2019) 2 PLJR 702
High Courts11 Dec 2018Disposed off
National Insurance Company Ltd Vs Laleshwar Prasad Sharma And Ors
Patna High Court · (2018) 12 PAT CK 0035
Motor Vehicles Act, 1988 — Section 166
High Courts11 Dec 2018Disposed off
Fazle Iqubal son Of Shamsuddin And Ors Vs State Of Bihar And Ors
Patna High Court · (2019 ) 1 PLJR 297
Urban Land (Ceiling and Regulation) Act, 1976 — Section 2(ee)
High Courts11 Dec 2018Allowed
Bhagwan Mahto Son Of Late Ram Jatan Mehto Vs State Of Bihar
Patna High Court · (2018) 12 PAT CK 0033
Prevention of Corruption Act, 1988 mdash; Section 7, 13(2), 13(1)(d), 17, 20Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 161
High Courts11 Dec 2018Allowed
Tuno Yadav @ Abdhesh Yadav Vs State Of Bihar
Patna High Court · (2018) 12 PAT CK 0032
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(va), 14-A(2)Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341, 447, 504, 506Arms Act, 1959 — Section 27