High Courts23 Dec 1959
Shah Jamilur Rahman and Others Vs Abdul Aziz and Others
Patna High Court · AIR 1960 Patna 240 : (1960) CriLJ 843
Criminal Procedure Code, 1898 (CrPC) — Section 145, 148
COURT ARCHIVE
Patna High Court judgments, 1959
160 judgments · page 1 of 8
High Courts21 Dec 1959Allowed
Ramsunder Rai and Others Vs Ramasray Rai and Others
Patna High Court · AIR 1960 Patna 237
Limitation Act, 1908 — Article 144
High Courts21 Dec 1959Dismissed
Chandrashekhar Singh Vs Sarjoo Prasad Singh and Another
Patna High Court · AIR 1961 Patna 189
Representation of the People (Conduct of Elections and Election Petitions) Rules, 1956 — Rule 131, 132, 133, 134Representation of the People Act, 1951 — Section 123(2), 123(6), 123(7), 77, 77(3)
High Courts16 Dec 1959Allowed
Subansh Jha Vs State Transport Authority and Others
Patna High Court · AIR 1960 Patna 238
Motor Vehicles Act, 1939 — Section 57, 62, 64
High Courts15 Dec 1959Allowed
Dasrath Prasad Singh and Another Vs Baijnath Prasad Singh
Patna High Court · AIR 1960 Patna 285
Civil Procedure Code, 1908 (CPC) — Section 115, 24, 38
High Courts08 Dec 1959Allowed
Ratti Ram Agarwala and Others Vs The State
Patna High Court · AIR 1960 Patna 206 : (1960) CriLJ 631
Criminal Procedure Code, 1898 (CrPC) — Section 195(1), 476, 528
High Courts04 Dec 1959Dismissed
Sm. Kundan Bai Agarwala and Others Vs Skh. Safdar Ali and Others
Patna High Court · AIR 1960 Patna 266
Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts03 Dec 1959Dismissed
Harbans Singh Vs Daroga Singh and Others
Patna High Court · AIR 1962 Patna 27
Criminal Procedure Code, 1898 (CrPC) — Section 417(3)
High Courts27 Nov 1959Allowed
The Union of India (UOI) Vs North West Coal Co. Ltd.
Patna High Court · AIR 1960 Patna 167
Railways Act, 1890 — Section 72
High Courts23 Nov 1959
Thakur Khageswar Singh Vs The State
Patna High Court · AIR 1960 Patna 154 : (1960) CriLJ 499
Bihar Mica Act, 1947 — Section 17(2), 7
High Courts23 Nov 1959
Radha Gobinda Rai and Others Vs Dibakar Manto and Another
Patna High Court · AIR 1960 Patna 194
Chotanagpur Tenancy Act, 1908 — Section 79(3)Contract Act, 1872 — Section 16
High Courts18 Nov 1959Dismissed
Motipur Zamindari Co. (Private) Ltd. and Others Vs State of Bihar and Others
Patna High Court · AIR 1960 Patna 428 : (1960) 1 LLJ 634
Industrial Disputes Act, 1947 — Section 2
High Courts13 Nov 1959Dismissed
Onkar Dutta Shastri Vs The Bihar Hindu Religious Trust Board
Patna High Court · AIR 1960 Patna 164
Bihar Hindu Religious Trusts Act, 1950 — Section 70(2)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Nov 1959
Sushil Kumar Choudhary Vs The State
Patna High Court · (1960) CriLJ 501
Criminal Procedure Code, 1898 (CrPC) — Section 526, 87, 88
High Courts10 Nov 1959Dismissed
Sitaram Jha Vs Thakuri Jha and Others
Patna High Court · AIR 1960 Patna 315
Arbitration Act, 1940 — Section 14
High Courts09 Nov 1959Allowed
Syed Shah Shalih-uddin Ahmad Vs Shah Nasir Uddin Ahmad
Patna High Court · AIR 1961 Patna 245
Court Fees Act, 1870 — Article 1, 19
High Courts08 Nov 1959
Motipur Zamindari Company (Private), Ltd. Vs State of Bihar and Others
Patna High Court · (1959) 11 PAT CK 0006
Constitution of India, 1950 — Article 226Factories Act, 1948 — Section 2Industrial Disputes Act, 1947 — Section 10, 2, 25A, 33, 33A
High Courts04 Nov 1959Dismissed
Sheogobind Bhakat and Others Vs Sujan Mahto and Others
Patna High Court · AIR 1960 Patna 156
Civil Procedure Code, 1908 (CPC) — Section 100, 101Limitation Act, 1908 — Article 139Transfer of Property Act, 1882 — Section 116
High Courts29 Oct 1959Allowed
Sitaram Kamalia and Another Vs State of Bihar
Patna High Court · AIR 1960 Patna 210
Stamp Act, 1899 — Article 58, 33, 40, 40(1)
High Courts29 Oct 1959
Janu Khan and Others Vs The State
Patna High Court · AIR 1960 Patna 213 : (1960) CriLJ 634
Evidence Act, 1872 — Section 65, 78Forest Act, 1927 — Section 29, 30, 33(1)Penal Code, 1860 (IPC) — Section 353