COURT ARCHIVE

Patna High Court judgments, 1914

1 judgments · page 1 of 1

High Courts22 Feb 1914

Asman Singh and Others Vs Tulsi Singh and Others

Patna High Court · 39 Ind. Cas. 173

Civil Procedure Code, 1908 (CPC) — Section 54Specific Relief Act, 1963 — Section 42