Patna High Court Judgments 2024

High Courts20 Dec 2024Allowed

Gopal Kumar Singh Vs Canara Bank And Others

Patna High Court · (2024) 12 PAT CK 1253

(Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 - Section 13(2), 18, 17(7)Recovery Of Debts And Bankruptcy Act, 1993 - Section 5(A), 22, 22(2)Code of Civil Procedure, 1908 - Order 47 Rule 1

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High Courts19 Dec 2024Allowed

Bankipore Club Ltd., Collectorate Road, Patna Vs State of Bihar

Patna High Court · (2024) 12 PAT CK 1252

Bihar Finance Act, 1981 - Section 17(5), 47, 48(3)

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High Courts18 Dec 2024Dismissed

Union of India Vs Dinesh Kumar

Patna High Court · (2024) 12 PAT CK 1251

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High Courts18 Dec 2024Dismissed

Ramnath Prasad Vs State of Bihar And Others

Patna High Court · (2024) 12 PAT CK 1250

Constitution Of India, 1950 - Article 226

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High Courts17 Dec 2024Disposed Of

Om Surgical Industries Vs State of Bihar

Patna High Court · (2024) 12 PAT CK 1254

Code of Criminal Procedure, 1973 - Section 482Drugs and Cosmetics Act, 1940 & Rules 1945 Amendment, 2008 - Rule 3, 18(a)(1), 27(d), 96(2)

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High Courts10 Dec 2024Disposed Of

Bimal Kumar Vs State of Bihar And Others

Patna High Court · (2024) 12 PAT CK 1247

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High Courts10 Dec 2024Disposed Of

Surendra Kumar Singh Vs State of Bihar And Others

Patna High Court · (2024) 12 PAT CK 1244

National Highways Act, 1956 - Section 3(G)(5)

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High Courts09 Dec 2024Disposed Of

Sanjay Kumar Vs Union of India

Patna High Court · (2024) 12 PAT CK 1248

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High Courts06 Dec 2024Dismissed

Shivendra Kumar Singh Vs State of Bihar And Others

Patna High Court · (2024) 12 PAT CK 1243

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High Courts04 Dec 2024Allowed

Singodwala Warehousing and Logistics Pvt. Ltd Vs State of Bihar And Others

Patna High Court · (2024) 12 PAT CK 1246

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High Courts03 Dec 2024Dismissed

Indradeo yadav Vs State of Bihar And Others

Patna High Court · (2024) 12 PAT CK 1249

Code of Criminal Procedure, 1973 - Section 161, 209, 372Indian Penal Code, 1860 - Section 147,148, 149, 341, 323, 324, 307, 504Arms Act, 1959 - Section 27

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High Courts03 Dec 2024Rejected

Hindustan Petroleum Corporation Ltd Vs State of Bihar And Others

Patna High Court · (2024) 12 PAT CK 1245

Bihar Value Added Tax Act, 2005 - Section 73(2)

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High Courts29 Nov 2024Rejected

Raj Kishore Singh Vs State of Bihar And Others

Patna High Court · (2024) 11 PAT CK 1299

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High Courts28 Nov 2024Disposed Of

Nishant Enterprises Vs Union of India

Patna High Court · (2024) 11 PAT CK 1301

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High Courts28 Nov 2024Disposed Of

Sharda Sharma Vs State of Bihar And Others

Patna High Court · (2024) 11 PAT CK 1300

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High Courts27 Nov 2024Allowed

Sanjay Tribedi @ Munna Tribedi Vs Kanti Devi And Others

Patna High Court · (2024) 11 PAT CK 1303

Constitution Of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151, Order 1 Rule 10(2), Order 22 Rule 3Indian Succession Act, 1925 - Section 222, 276, 278

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High Courts27 Nov 2024Allowed

Gyanti Devi Vs Principal Commissioner of Income Tax

Patna High Court · (2024) 11 PAT CK 1302

Income Tax Act, 1961 - Section 142(1), 144, 148, 148(A)

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High Courts26 Nov 2024Disposed Of

Saroj Devi Vs State of Bihar And Others

Patna High Court · (2024) 11 PAT CK 1298

Constitution Of India, 1950 - Article 226, 227

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High Courts22 Nov 2024Allowed

Lalita Devi and Anr Nathan Sah Vs State of Bihar

Patna High Court · (2024) 11 PAT CK 1297

Code of Criminal Procedure, 1973 - Section 156(3), 313, 374(2)Indian Penal Code, 1860 - Section 323, 328, 341, 494, 498(A)Hindu Marriage Act, 1955 - Section 5

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High Courts21 Nov 2024Dismissed

Sudhir Kumar Singh Vs State of Bihar And Others

Patna High Court · (2024) 11 PAT CK 1296

Constitution Of India, 1950 - Article 226Bihar Tenancy Act, 1885 - Section 87, 87(2)

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Patna High Court judgments, 2024