High Courts20 Dec 1956Dismissed
Jatru Pahan and Another Vs Mahathma Ambikajit Prasad and Another
Patna High Court · AIR 1957 Patna 570
Transfer of Property Act, 1882 — Section 10, 118, 122, 5, 54
COURT ARCHIVE
Patna High Court judgments, 1956
157 judgments · page 1 of 8
High Courts20 Dec 1956Dismissed
Shiva Pujan Dubey and Another Vs Baban Lal and Others
Patna High Court · AIR 1959 Patna 13
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 11, 47
High Courts19 Dec 1956Allowed
Mt. Domini Kuer Vs Ramsaran Lal and Others
Patna High Court · AIR 1957 Patna 545 : (1957) 5 BLJR 151
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14Registration Act, 1908 — Section 60, 61, 61(1), 61(2)
High Courts17 Dec 1956Dismissed
Janak Sahu and Others Vs Anant Jha and Others
Patna High Court · AIR 1958 Patna 8
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts10 Dec 1956
Superintendent of Collieries Vs Deputy Commr. and Others
Patna High Court · AIR 1957 Patna 647
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4Coal Mines Provident Fund and Bonus Schemes Act, 1948 — Section 6, 6Constitution of India, 1950 — Article 226
High Courts06 Dec 1956Allowed
Sayed Salahuddin Ahmad Vs Janki Mahton and Others
Patna High Court · AIR 1957 Patna 549 : (1957) 5 BLJR 86 : (1957) CriLJ 1161
Administration of Evacuee Property Act, 1950 — Section 4(1), 7(3), 8(1), 8(4)Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(6)
High Courts06 Dec 1956
The State Vs Sheikh Wahid and Another
Patna High Court · AIR 1957 Patna 563 : (1957) 5 BLJR 65 : (1957) CriLJ 1167
Criminal Procedure Code, 1898 (CrPC) — Section 118, 118(1), 123, 123(2)
High Courts05 Dec 1956
S.C. Coondoo and Co. Vs The State of Bihar
Patna High Court · (1957) 8 STC 650
Constitution of India, 1950 — Article 286
High Courts04 Dec 1956Dismissed
Sailendra Narayan Bhanj Deo Vs Jagat Kishore Prasad Narayan Singh
Patna High Court · AIR 1957 Patna 564 : (1957) 5 BLJR 493
Bihar Land Reforms Act, 1950 — Section 35Bihar Tenancy Act, 1885 — Section 171Civil Procedure Code, 1908 (CPC) — Order 22 Rule 6, 9
High Courts04 Dec 1956Allowed
Baikunth Sahu Vs Mohammad Sadique and Others
Patna High Court · AIR 1958 Patna 27 : (1957) 5 BLJR 79
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151Limitation Act, 1908 — Article 164
High Courts04 Dec 1956Allowed
Ramdas Sahu Vs Ram Chandra Sahu and Others
Patna High Court · AIR 1957 Patna 562 : (1957) 5 BLJR 40
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2, Order 33 Rule 5
High Courts30 Nov 1956Dismissed
Maheshwari Prasad and Others Vs Regional Employment Officer and Another
Patna High Court · AIR 1957 Patna 555 : (1958) 2 LLJ 438
Central Civil Services (Temporary Service) Rules, 1949 — Rule 6Central Civil Services (Temporary Services) Act, 1949 — Section 2Constitution of India, 1950 — Article 226
High Courts27 Nov 1956Dismissed
Hakim Rahman Bux Vs Muhammad Mahmood Hassan and Others
Patna High Court · AIR 1957 Patna 559 : (1957) 5 BLJR 91
Limitation Act, 1908 — Article 132, 20, 21
High Courts26 Nov 1956Dismissed
Collector of Monghyr and Others Vs Maharaja Pratap Singh Bahadur and Others
Patna High Court · AIR 1957 Patna 102 : (1957) 5 BLJR 9
Constitution of India, 1950 — Article 133, 133(1), 226
High Courts23 Nov 1956Allowed
Jadunandan Gope and Others Vs Syed Najmuzzaman and Others
Patna High Court · AIR 1957 Patna 560 : (1957) 5 BLJR 38
Suits Valuation Act, 1887 — Section 3, 4, 8
High Courts21 Nov 1956Dismissed
Raghu Bans Ahir Vs State of Bihar and Others
Patna High Court · AIR 1957 Patna 100
Bengal Village Chaukidari Act, 1870 — Section 25(2), 3A, 65Bengal Village Chaukidari Rules — Rule 21Constitution of India, 1950 — Article 311, 311(2)
High Courts21 Nov 1956
Chironjilal Poddar Vs Madhusudan Thakur and Others
Patna High Court · AIR 1957 Patna 160
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1), 18(3)Constitution of India, 1950 — Article 226
High Courts20 Nov 1956
State of Bihar Vs Gopal Singh
Patna High Court · (1957) 2 LLJ 530
Weekly Holidays Act, 1942 — Section 10, 2, 3, 4, 5
High Courts15 Nov 1956Dismissed
Mohammad Abdur Razaque Vs Abdul Majid and Others
Patna High Court · AIR 1957 Patna 656 : (1957) 5 BLJR 14
Arbitration Act, 1940 — Section 47Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 6 Rule 2
High Courts08 Nov 1956Allowed
Ram Ayodhya Missir and Others Vs Raghunath Missir and Others
Patna High Court · AIR 1957 Patna 480
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 27, Order 41 Rule 33Hindu Succession Act, 1956 — Section 14, 15