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Patna High Court judgments, 1933

319 judgments · page 1 of 16

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High Courts22 Dec 1933

Rameshwar Narain Singh Vs Pani Ram Modi and Others

Patna High Court · AIR 1934 Patna 217

Encumbered Estates Act, 1934 — Section 16, 5Transfer of Property Act, 1882 — Section 58
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High Courts22 Dec 1933

Birendra Keshri Prasad and Narain Sahee Vs Bahuria Saraswati Kuer and Others

Patna High Court · AIR 1934 Patna 612

Transfer of Property Act, 1882 — Section 123, 95
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High Courts21 Dec 1933

Narayan Jha Narone and Others Vs Jogni Prasad Jha and Others

Patna High Court · AIR 1934 Patna 184

Sonthal Parganas Act, 1855 — Section 2Suits Valuation Act, 1887 — Section 11
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High Courts21 Dec 1933

Mt. Ramjhari Kuer and Others Vs Sheonarain Singh and Others

Patna High Court · AIR 1934 Patna 609

Bihar and Orissa Public Demands Recovery Act, 1914 — Section 26
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High Courts21 Dec 1933

Alauddin Ahmad Vs Aziz Ahmad and Others

Patna High Court · AIR 1934 Patna 369

Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 107, 116
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High Courts21 Dec 1933

COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs SIR KAMESHWAR SINGH (MAHARAJA OF DARBHANGA.).

Patna High Court · (1934) 2 ITR 107

Income Tax Act, 1961 — Section 2, 4, 66
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High Courts21 Dec 1933

Nilmoni Dora Vs Ripumandan Gountia

Patna High Court · AIR 1934 Patna 426

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts21 Dec 1933

Suraj Narain Prasad Singh and Others Vs Emperor

Patna High Court · AIR 1934 Patna 181 : 148 Ind. Cas. 321

Criminal Procedure Code, 1898 (CrPC) — Section 250, 386, 423, 439, 87
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High Courts21 Dec 1933

Mt. Urehan Kuer Vs Mt. Kabutri

Patna High Court · AIR 1934 Patna 204

Court Fees Act, 1870 — Section 7(iv)
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High Courts21 Dec 1933

Musammat Urekhan Kuer Vs Musammat Kabutri

Patna High Court · 148 Ind. Cas. 579

Civil Procedure Code, 1908 (CPC) — Section 11, 15, 18, 19
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High Courts21 Dec 1933

Mahadeo Prasad Singh and Others Vs Jagarnath Prasad and Others

Patna High Court · AIR 1934 Patna 173

Estates Partition Act, 1897 — Section 4, 7, 99
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High Courts20 Dec 1933

Harekrishna Mallik and Others Vs Narsingh Das and Others

Patna High Court · 148 Ind. Cas. 333

Contract Act, 1872 — Section 263
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High Courts20 Dec 1933

Krityanand Singh and Others Vs Dinu Manjhi and Others

Patna High Court · AIR 1934 Patna 234

Court Fees Act, 1870 — Section 7(4)(c)
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High Courts20 Dec 1933

Ram Kishore Pande Vs Jagarnath Rai and Others

Patna High Court · AIR 1934 Patna 307 : 151 Ind. Cas. 255

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High Courts15 Dec 1933

Mt. Jagtaram Kuer Vs Mt. Munder Kuer

Patna High Court · AIR 1934 Patna 240

Civil Procedure Code, 1908 (CPC) — Section 47Suits Valuation Act, 1887 — Section 11
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High Courts15 Dec 1933

Mt. Lila Kuar Vs Bisunath Prasad Singh and Another

Patna High Court · AIR 1934 Patna 211

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High Courts15 Dec 1933

Susil Chandra Mukherjee and Others Vs Sheikh Mian Mohammad Ashan and Others

Patna High Court · 148 Ind. Cas. 717

Limitation Act, 1963 — Section 19, 29
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High Courts14 Dec 1933

Narsingh Sahay Vs Sheoparasan Singh and Others

Patna High Court · AIR 1934 Patna 176

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High Courts14 Dec 1933

Nityanand Sahu Vs Radhacharan Sahu and Others

Patna High Court · 148 Ind. Cas. 434

Contract Act, 1872 — Section 132, 43
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High Courts14 Dec 1933

Srikant Das and Another Vs Emperor

Patna High Court · AIR 1934 Patna 256

Police Act, 1949 — Section 4
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