High Courts03 Feb 1933
Keshri Mull and Another Vs Sukan Ram
Patna High Court · AIR 1933 Patna 264
Civil Procedure Code, 1908 (CPC) — Section 66Criminal Procedure Code, 1898 (CrPC) — Section 145
COURT ARCHIVE
Patna High Court judgments, 1933
319 judgments · page 16 of 16
High Courts02 Feb 1933
Mohammad Nazim Khan and Others Vs Ramjivan Sahu and Others
Patna High Court · AIR 1934 Patna 106
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts01 Feb 1933
Birijraj Pandey Vs Deoki Ahir
Patna High Court · AIR 1934 Patna 175
Bengal Tenancy Act, 1885 — Section 163Civil Procedure Code, 1908 (CPC) — Section 103Evidence Act, 1872 — Section 114
High Courts01 Feb 1933
Moonga Lal, Keot and Others Vs Emperor
Patna High Court · AIR 1933 Patna 295
Criminal Procedure Code, 1898 (CrPC) — Section 188, 491Extradition Act, 1962 — Section 7
High Courts26 Jan 1933
Deonarain Singh and Others Vs Emperor
Patna High Court · AIR 1933 Patna 244
Criminal Procedure Code, 1898 (CrPC) — Section 190(1), 192(1)
High Courts26 Jan 1933
Lachman Lal Vs Munshi Mahton and Others
Patna High Court · AIR 1933 Patna 708
Evidence Act, 1872 — Section 115
High Courts23 Jan 1933
Tom Smith Vs Tata Iron and Steel Co. Ltd.
Patna High Court · AIR 1933 Patna 209
High Courts23 Jan 1933
Mt. Kuader Kuer and Another Vs Lachman Prasad Sahu and Others
Patna High Court · AIR 1933 Patna 644
High Courts23 Jan 1933
Rameshwar Chaudhury Marwari and Another Vs Purulia Municipality
Patna High Court · AIR 1933 Patna 193 : 143 Ind. Cas. 65
Bihar and Orissa Food Adulteration Act, 1919 — Section 33(1), 33(2)
High Courts21 Jan 1933
Kesho Prasad Singh Vs Madho Prasad Singh
Patna High Court · AIR 1933 Patna 608
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, 47
High Courts20 Jan 1933
Ramanand Singh Vs Damodar Prasad and Others
Patna High Court · AIR 1933 Patna 195 : 143 Ind. Cas. 64
High Courts19 Jan 1933
Lachminiya Thakurain Vs Emperor
Patna High Court · AIR 1933 Patna 272
Penal Code, 1860 (IPC) — Section 232, 235
High Courts19 Jan 1933
Jurawan Singh and Others Vs Ramsarekh Singh and Others
Patna High Court · AIR 1933 Patna 224
Bengal Tenancy Act, 1885 — Article 3 Schedule 3Criminal Procedure Code, 1898 (CrPC) — Section 145, 146Limitation Act, 1963 — Article 47
High Courts17 Jan 1933
Birkeshwar Narain Singh and Another Vs Ganesh Prasad Singh and Another
Patna High Court · AIR 1933 Patna 433
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Limitation Act, 1963 — Section 5
High Courts17 Jan 1933
Chandran and Others Vs Emperor
Patna High Court · AIR 1933 Patna 194
Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts13 Jan 1933
Mahadeo Lal Jwala Prasad and Others Vs Mt. Bibi Maniran and Others
Patna High Court · AIR 1933 Patna 281
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Transfer of Property Act, 1882 — Section 53
High Courts12 Jan 1933
Zahiruddin Mohammad Vs Budhi Bibi and Others
Patna High Court · AIR 1933 Patna 292
Criminal Procedure Code, 1898 (CrPC) — Section 202, 203Penal Code, 1860 (IPC) — Section 380
High Courts03 Jan 1933
Madan Lal Briju Lal and Another Vs Emperor
Patna High Court · AIR 1934 Patna 113
Bihar and Orissa General Clauses Act, 1917 — Section 30Penal Code, 1860 (IPC) — Section 273