High Courts09 Dec 1966

Pancham Singh Vs The State

Patna High Court · AIR 1967 Patna 416 : (1967) CriLJ 1677

Criminal Law (Amendment) Act, 1952 — Section 10, 8(1)Criminal Procedure Code, 1898 (CrPC) — Section 156, 157, 157(1), 159, 173Penal Code, 1860 (IPC) — Section 161
High Courts29 Nov 1966Allowed

Nagina Ahir Vs The State

Patna High Court · AIR 1967 Patna 300 : (1967) CriLJ 1181

Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411
High Courts28 Nov 1966Allowed

M. Abul Kalam Vs Bibi Sakina Khatoon

Patna High Court · AIR 1967 Patna 366

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 9 Rule 9Limitation Act, 1908 — Article 163, 5Limitation Act, 1963 — Article 122, 5