High Courts24 Nov 1953Dismissed

Shyamlal Jagnani and Another Vs State

Patna High Court · AIR 1954 Patna 247 : (1954) 2 BLJR 155

Bihar Sales Tax Act, 1947 — Section 26, 26(1), 26(2), 403(4)Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1898 (CrPC) — Section 403, 403(4)