High Courts23 Dec 1938
Nripendra Nath Chatterji Vs Jugal Prasad Mandal and Others
Patna High Court · AIR 1939 Patna 386
Bihar Tenancy Act, 1885 — Section 180, 52
COURT ARCHIVE
Patna High Court judgments, 1938
268 judgments · page 1 of 14
High Courts22 Dec 1938
Kali Prasad Sinha, Chairman, Buxar Municipality Vs Badri Narain Sahu and Others
Patna High Court · AIR 1939 Patna 236
Bihar and Orissa Municipal Act, 1922 — Section 116, 117
High Courts19 Dec 1938
Akhauri Thakur Prasad and Others Vs Dwarka Singh and Others
Patna High Court · AIR 1939 Patna 303
High Courts19 Dec 1938
Rani Birja Raj Kumari Vs Rani Bishwa Nath Kumari
Patna High Court · AIR 1939 Patna 219
Court Fees Act, 1870 — Section 7(iv)(e)Specific Relief Act, 1877 — Section 42
High Courts19 Dec 1938
Ramgati Singh Vs Shitab Singh and Another
Patna High Court · AIR 1939 Patna 432
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(c), 107
High Courts16 Dec 1938
Haluman Prasad Mahaseth Vs Puran Tatma
Patna High Court · AIR 1939 Patna 252
Bengal Tenancy Act, 1885 — Section 153
High Courts16 Dec 1938
Anant Teli and Others Vs Ramdhan Puri and Others
Patna High Court · AIR 1939 Patna 350
High Courts16 Dec 1938
Harihar Prasad Vs Anant Prasad and Another
Patna High Court · AIR 1939 Patna 352
High Courts15 Dec 1938
Hari Shankar Lal Sahu and Others Vs Mt. Chandu Urain
Patna High Court · AIR 1939 Patna 362
High Courts15 Dec 1938
Jageshur Singh and Others Vs Alakh Narain Singh and Others
Patna High Court · AIR 1939 Patna 265
High Courts14 Dec 1938
Mt. Bibi Fatma Sogra Vs S. Saider Hussain and Others
Patna High Court · AIR 1939 Patna 270
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts13 Dec 1938
Bathulu Bhagirathi Vs Bathulu Lakshmi Devi
Patna High Court · AIR 1940 Patna 242
High Courts12 Dec 1938
Biranchi Singh Vs Nand Kumar Singh
Patna High Court · AIR 1939 Patna 282
Bihar and Orissa General Clauses Act, 1917 — Section 6, 8, 8(c)
High Courts09 Dec 1938
Harihar Prasad Singh and Others Vs Hitlal Singh and Others
Patna High Court · AIR 1940 Patna 617
Bihar Tenancy Act, 1885 — Section 22(3)
High Courts07 Dec 1938
Raja Brajasunder Deb Vs Mani Behera and Others
Patna High Court · AIR 1940 Patna 247
Specific Relief Act, 1877 — Section 42
High Courts07 Dec 1938
Dhari Jena Vs Gauranga Charan Sahu
Patna High Court · AIR 1940 Patna 87
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 151
High Courts07 Dec 1938
Ram Lal Sahu and Another Vs Mt. Bibi Zohra and Others
Patna High Court · AIR 1939 Patna 296
Criminal Procedure Code, 1898 (CrPC) — Section 107Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 53A
High Courts06 Dec 1938
Manki Kank Ratan Vs Sundarmunda and Others
Patna High Court · AIR 1939 Patna 225
Chotanagpur Tenancy Act, 1908 — Section 11, 211, 214