CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Patna High Court/1993

COURT ARCHIVE

Patna High Court judgments, 1993

410 judgments · page 1 of 21

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1914
  • 1910
High Courts24 Dec 1993Dismissed

Chowdhary Dinanath Singh and Others Vs Bhawani Dayal Gupta and Others

Patna High Court · (1994) 2 PLJR 765

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 14, 3(1), 4Civil Procedure Code, 1908 (CPC) — Section 144, 144(1)Constitution of India, 1950 — Article 136(1)
Read judgment
High Courts24 Dec 1993Dismissed

Bharat Motor Service Vs State Transport Authority and Others

Patna High Court · (1994) 1 PLJR 766

Motor Vehicles Act, 1939 — Section 63, 72(2), 80(3)
Read judgment
High Courts24 Dec 1993Dismissed

Pashupati Narain Vs The State of Bihar and Others

Patna High Court · (1993) 12 PAT CK 0029

Read judgment
High Courts24 Dec 1993Allowed

Dwarika Nath Tiwary Vs The Bihar State Road Transport Corporation and Others

Patna High Court · (1994) 1 PLJR 307

Read judgment
High Courts24 Dec 1993

M.L. Enterprises and Others Vs Commissioner of Income Tax and Others

Patna High Court · (1993) 12 PAT CK 0021

Read judgment
High Courts24 Dec 1993

M. L. ENTERPRISES AND OTHERS Vs COMMISSIONER OF Income Tax AND OTHERS.

Patna High Court · (1993) 12 PAT CK 0019

Read judgment
High Courts24 Dec 1993Allowed

Baidya Nath Prasad Mairh Vs State of Bihar and Others

Patna High Court · (1994) 1 PLJR 323

Read judgment
High Courts24 Dec 1993Dismissed

Awadhesh Kumar Vs The Life Insurance Corporation of India and Others

Patna High Court · (1993) 12 PAT CK 0004

Read judgment
High Courts23 Dec 1993Allowed

Bihar Lohar (Scheduled Tribes) Utthan Mahasabha and Another Vs The State of Bihar and Others Bihar Rajya Lohar Janjati Sangharsh Morcha and Others Vs The Union of India (UOI) and Others

Patna High Court · (1994) 2 PLJR 540

Constitution of India, 1950 — Article 14, 144, 342
Read judgment
High Courts22 Dec 1993Dismissed

Phudnath Kisan Nagesia Vs The State of Bihar and Another

Patna High Court · (1993) 12 PAT CK 0030

Read judgment
High Courts22 Dec 1993

Madan Sah Vs Laleshwar Choubey and Another

Patna High Court · AIR 1994 Patna 149 : (1994) 2 PLJR 846

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1), 14(4)
Read judgment
High Courts21 Dec 1993Dismissed

Jai Kant Tewary Vs State of Bihar State of Bihar Vs Jai Kant Tewary

Patna High Court · (1993) 12 PAT CK 0028

Read judgment
High Courts20 Dec 1993Dismissed

Tribhuwan Kharwar Vs State of Bihar

Patna High Court · (1993) 12 PAT CK 0027

Read judgment
High Courts20 Dec 1993Dismissed

Central Coal Field Limited and Others Vs Bhardwaj Construction Company and Another

Patna High Court · (1993) 12 PAT CK 0006

Read judgment
High Courts17 Dec 1993Allowed

Dr. Ashok Kumar Singh Vs The State of Bihar and Others

Patna High Court · (1994) 1 PLJR 327

Read judgment
High Courts16 Dec 1993Allowed

Gyanchand Agrawal Vs The Central Bureau of Investigation

Patna High Court · (1993) 12 PAT CK 0002

Read judgment
High Courts15 Dec 1993Dismissed

Peter Bara Vs The State of Bihar and Another

Patna High Court · (1993) 12 PAT CK 0031

Read judgment
High Courts15 Dec 1993Allowed

Shyamal Kumar Sur and Another Vs State of Bihar

Patna High Court · (1994) 2 BLJR 1275

Electricity Act, 1910 — Section 39, 44
Read judgment
High Courts14 Dec 1993Allowed

Indian Aluminium Co. Ltd. and Another Vs The State of Bihar and Others

Patna High Court · (1993) 12 PAT CK 0023

Read judgment
High Courts14 Dec 1993Allowed

Kishori Prasad Gupta Vs The Life Insurance Corporation of India and Others

Patna High Court · (1993) 12 PAT CK 0013

Read judgment
123…21Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions