Patna High Court Judgments 1979

High Courts21 Dec 1979

Messrs Non-Vegetarian Refreshment Room and Another Vs Shri Sheojee Prasad and Others

Patna High Court · (1980) PLJR 489

Constitution of India, 1950 — Article 227Contract Act, 1872 — Section 182Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts21 Dec 1979

Jute and Gunny Brokers Private Ltd. and Another Vs The State of Bihar

Patna High Court · AIR 1980 Patna 225

Land Acquisition Act, 1894 — Section 23, 24, 4

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High Courts21 Dec 1979Dismissed

Jiwachhlal Saraf Vs The State of Bihar

Patna High Court · (1980) PLJR 178

Constitution of India, 1950 — Article 166Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(2), 173(1), 173(1)(a), 173(8)Penal Code, 1860 (IPC) — Section 120B, 419, 420, 465, 467

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High Courts20 Dec 1979Allowed

Mahendra Jha and Another Vs Krishnachandra Jha and Others

Patna High Court · (1980) PLJR 470

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 48 Rule 2

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High Courts20 Dec 1979Allowed

Sachida Prasad Singh and Others Vs Giraja Prasad Singh and Another

Patna High Court · AIR 1980 Patna 136

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58

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High Courts20 Dec 1979

Commissioner of Income Tax Vs Maharaja Chintamani Saran Nath Sahdeo

Patna High Court · (1980) 15 CTR 300 : (1982) 133 ITR 658

Income Tax Act, 1961 — Section 27

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High Courts19 Dec 1979

Smt. Tribeni Devi Sarawgi and Another Vs Collector

Patna High Court · (1981) 29 BLJR 27

Land Acquisition Act, 1894 — Section 18, 23, 4

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High Courts12 Dec 1979

Ram Bahadur Singh and Another Vs State of Bihar and Others

Patna High Court · (1979) 12 PAT CK 0011

Central Sales Tax Act, 1956 — Section 3, 9Constitution of India, 1950 — Article 226, 227

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High Courts11 Dec 1979Allowed

Md. Fakhruddin Vs The Presiding Officer, Labour Court and Another

Patna High Court · (1980) PLJR 355

Bihar Shops and Establishments Act, 1953 — Section 26, 26(1), 26(2), 26(5), 26(5)(a)

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High Courts10 Dec 1979

Birendra Kumar Singh Vs The State of Bihar and Others

Patna High Court · (1980) PLJR 93

Criminal Procedure Code, 1973 (CrPC) — Section 107, 110Penal Code, 1860 (IPC) — Section 302

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High Courts10 Dec 1979

Badshah Prasad Vs Commissioner of Income Tax

Patna High Court · (1981) 127 ITR 601

Income Tax Act, 1961 — Section 256(2), 271(1)(c)

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High Courts07 Dec 1979Allowed

Om Prakash Singhania and Babulal Singhania Vs Nauratan Mal Dudharia

Patna High Court · (1980) PLJR 485

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420

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High Courts07 Dec 1979

Thakur Umanath Mahadeo and Others Vs The State of Bihar and Others

Patna High Court · AIR 1980 Patna 200

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 11, 15(1)

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High Courts05 Dec 1979Dismissed

Ram Prakash Singh and Others Vs State of Bihar and Others

Patna High Court · AIR 1980 Patna 208

Bihar Panchayat Election Rules, 1959 — Rule 17, 18, 31(1)Bihar Panchayat Raj Act, 1948 — Section 10, 7Constitution of India, 1950 — Article 226

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High Courts04 Dec 1979

Chamari Ram Vs The State of Bihar and Others

Patna High Court · (1980) PLJR 100

Constitution of India, 1950 — Article 226, 227

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High Courts30 Nov 1979Dismissed

Upendra Kumar Joshi Vs Manik Lal Chatterjee and Others

Patna High Court · (1981) CriLJ 12

Companies Act, 1956 — Section 207, 630Criminal Procedure Code, 1973 (CrPC) — Section 179, 187

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High Courts30 Nov 1979

Radha Yadav Vs The State of Bihar

Patna High Court · (1984) PLJR 708

Railway Property (Unlawful Possession) Act, 1966 — Section 3

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High Courts28 Nov 1979

Mst. Sanmatia and Others Vs Ramkuar Prasad Singh and Others

Patna High Court · (1981) 29 BLJR 89

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7, Order 32 Rule 7(1A)

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High Courts28 Nov 1979

Dr. Hari Ram Singh Vs The State of Bihar and Others

Patna High Court · (1979) 11 PAT CK 0001

Constitution of India, 1950 — Article 226, 227Indian Medical Council Act, 1956 — Section 19A, 19A(1), 19A(2), 33

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High Courts23 Nov 1979Dismissed

Dukhit Thakur Vs Most. Godami Kuer and Others

Patna High Court · AIR 1980 Patna 101 : (1980) PLJR 174

Hindu Succession Act, 1956 — Section 14(1), 14(2)Hindu Womens Right to Property Act, 1937 — Section 3(2)

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Patna High Court judgments, 1979