COURT ARCHIVE
Patna High Court judgments, 1945
189 judgments · page 1 of 10
High Courts20 Dec 1945
Mahadeo Lal and Another Vs Pratap Udaynath Sah Deo and Others
Patna High Court · AIR 1946 Patna 470
Chotanagpur Tenancy Act, 1908 — Section 59
High Courts20 Dec 1945
Gauri Lal and Another Vs Ram Lal Shaw and Others
Patna High Court · AIR 1947 Patna 11
Limitation Act, 1963 — Article 116
High Courts20 Dec 1945
Ramsewak Singh Vs Ramaprasad Singh and Others
Patna High Court · AIR 1948 Patna 215
High Courts20 Dec 1945
Gopal Dass and Another Vs Abdul Jabber and Another
Patna High Court · AIR 1946 Patna 430
Civil Procedure Code, 1908 (CPC) — Section 60Trusts Act, 1882 — Section 5
High Courts19 Dec 1945
Tikait Nagendra Nath Sahi and Another Vs Bhagwati Prasad Narayan Sahi and Others
Patna High Court · AIR 1946 Patna 447
Land Acquisition Act, 1894 — Section 15, 18, 21
High Courts12 Dec 1945
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs S.K. SAHANA and SONS.
Patna High Court · (1946) 14 ITR 106
Income Tax Act, 1961 — Section 10
High Courts12 Dec 1945
Ram Babu and Others Vs Emperor
Patna High Court · AIR 1946 Patna 381
Penal Code, 1860 (IPC) — Section 141, 147
High Courts11 Dec 1945
Adikanda Swain Vs Emperor
Patna High Court · AIR 1947 Patna 251
Penal Code, 1860 (IPC) — Section 199, 465, 471
High Courts11 Dec 1945
Baldeo Mahato Vs Emperor
Patna High Court · AIR 1946 Patna 426
Penal Code, 1860 (IPC) — Section 375, 376
High Courts11 Dec 1945
Firm Pirthiraj Ganesh Das Vs Kishun Lal and Others
Patna High Court · AIR 1946 Patna 338
Court Fees Act, 1870 — Section 7(iv)(c)Evidence Act, 1872 — Section 44
High Courts11 Dec 1945
Sir Kameshwar Singh Vs Jaiparkash Narain Singh and Others
Patna High Court · AIR 1946 Patna 403
Bihar Tenancy Act, 1885 — Section 148(g), 158AACivil Procedure Code, 1908 (CPC) — Section 47
High Courts11 Dec 1945
Jankidas Marwari Vs Governor-General of India in Council and Another
Patna High Court · AIR 1946 Patna 336
Contract Act, 1872 — Section 151, 152, 161
High Courts11 Dec 1945
Janak Sahu Vs Ranchi Municipality
Patna High Court · AIR 1947 Patna 167
Bihar and Orissa Municipal Act, 1922 — Section 228, 229
High Courts07 Dec 1945
Sri Gouri Shankar Umanath and Others Vs Mangal Mahton and Others
Patna High Court · AIR 1946 Patna 440
High Courts07 Dec 1945
Pirtam Singh and Others Vs Jagannath Sarawgi and Others
Patna High Court · AIR 1947 Patna 1
High Courts07 Dec 1945
Karu Singh and Others Vs Nathuni Lal and Others
Patna High Court · AIR 1946 Patna 459
Bengal Land Revenue Sales Act, 1859 — Section 2
High Courts06 Dec 1945
Thakur Mahto and Others Vs Jago Kuer and Another
Patna High Court · AIR 1946 Patna 429
High Courts06 Dec 1945
Sm. Parbati Debya and Others Vs Bhaskar Samantra
Patna High Court · AIR 1947 Patna 233
High Courts06 Dec 1945
Damodar Chaube and Co. Vs Madan Makund Prasad and Others
Patna High Court · AIR 1947 Patna 7
Presidency Towns Insolvency Act, 1909 — Section 17Provincial Insolvency Act, 1920 — Section 28(2)Transfer of Property Act, 1882 — Section 6(a)