High Courts21 Dec 2001
Bihar Rajya Arajpatrit Karamchari Mahasangh Vs State of Bihar and Another
Patna High Court · (2001) 12 PAT CK 0050
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 1 of 51
High Courts21 Dec 2001Dismissed
Purushottam Singh Vs Bihar State Electricity Board and Others
Patna High Court · (2001) 12 PAT CK 0049
High Courts21 Dec 2001Dismissed
Triveni Prasad Vs Union of India (UOI)
Patna High Court · (2002) 1 PLJR 452
Criminal Procedure Code, 1973 (CrPC) — Section 465, 465(2)Penal Code, 1860 (IPC) — Section 120B, 420, 465, 468Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts20 Dec 2001Dismissed
Babuchand Paswan and Another Vs Kamalesh Kumar Singh and Others
Patna High Court · (2003) ACJ 1401
Motor Vehicles Act, 1988 — Section 140, 166
High Courts20 Dec 2001
Bharat Overseas Bank Ltd. and Another Vs Messina Beej Private Ltd. and Another
Patna High Court · (2002) 1 PLJR 317
High Courts20 Dec 2001Allowed
Nitya Lal @ Nityanand Karan and Another Vs Smt. Patia Kewani and Another
Patna High Court · (2002) 1 BLJR 1
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts19 Dec 2001Allowed
Dr. Pratima Roy @ Pratima Roy Vs State and Others
Patna High Court · (2002) 4 PLJR 129
Bihar Pension Rules, 1950 — Rule 74Constitution of India, 1950 — Article 309
High Courts16 Dec 2001
Gopal Lall Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 445
High Courts14 Dec 2001
Khaderan Singh @ Badaree Narain Singh Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 405
High Courts14 Dec 2001Dismissed
Md. Ismail and Others Vs State of Bihar
Patna High Court · (2001) 12 PAT CK 0052
High Courts14 Dec 2001Dismissed
Horil Sao and Others Vs The State of Bihar and Another
Patna High Court · (2001) 12 PAT CK 0037
High Courts14 Dec 2001
Bhagwan Prasad Sharma Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 734
High Courts14 Dec 2001Allowed
Naresh Kumar Verma @ Naresh Nath Verma Vs Smt. Laljhari Devi and Others
Patna High Court · (2002) 1 PLJR 308
Civil Procedure Code, 1908 (CPC) — Section 10Specific Relief Act, 1963 — Section 34
High Courts14 Dec 2001Dismissed
Bhola Sah Vs The State of Bihar
Patna High Court · (2002) 1 PLJR 297
Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 420, 486, 488
High Courts13 Dec 2001
Suo Motu action by the High Court Vs State of Bihar and Others
Patna High Court · (2002) 2 BLJR 1103 : (2002) 1 PLJR 495
Constitution of India, 1950 — Article 243F
High Courts13 Dec 2001
Daroga Prasad Vs State of Bihar and Others
Patna High Court · (2002) 1 BLJR 394 : (2002) 1 PLJR 417
High Courts13 Dec 2001Allowed
Kanhaiya Prasad Gupta Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 173
Essential Commodities Act, 1955 — Section 3, 7
High Courts13 Dec 2001Allowed
Bihar Motion Pictures Association Vs The State of Bihar and Others
Patna High Court · (2001) 12 PAT CK 0019
High Courts12 Dec 2001Dismissed
Smt. Sudha Karjee Vs Smt. Shailbala Sahi and Others
Patna High Court · (2001) 12 PAT CK 0057
High Courts12 Dec 2001
Radhika Raman Prasad Sinha Vs Bihar State Electricity Board and Others
Patna High Court · (2001) 12 PAT CK 0051