High Courts07 Dec 2001Allowed
Sagar Medical Hall and Others Vs State of Bihar and Others
Patna High Court · AIR 2002 Patna 57
Drugs and Cosmetics Act, 1940 — Section 33Drugs and Cosmetics Rules, 1945 — Rule 59(2), 64
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 3 of 51
High Courts07 Dec 2001
Dularchand Paswan Vs State of Bihar and Others
Patna High Court · (2002) 1 PLJR 540
Bihar Pension Rules, 1950 — Rule 44
High Courts07 Dec 2001Dismissed
Jayaswal Brothers Vs Union of India (UOI) and Others
Patna High Court · (2001) 12 PAT CK 0009
High Courts06 Dec 2001Allowed
Ahilya Devi Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 222
Bihar Stamp (Prevention of Under Valuation of Instruments) Rules, 1995 — Rule 13Stamp Act, 1899 — Section 64
High Courts06 Dec 2001Dismissed
Smt. Anju Das Gupta and Another Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 357
High Courts06 Dec 2001Dismissed
Suresh Prasad and Others Vs Ram Jee Prasad and Another
Patna High Court · (2002) 1 BLJR 9
Provincial Insolvency Act, 1920 — Section 28, 52, 56
High Courts06 Dec 2001Dismissed
Ram Ratan Yadav Vs The State Election Commission and Others
Patna High Court · (2002) 1 BLJR 31 : (2002) 1 PLJR 192
Bihar Panchayat Raj Act, 1993 — Section 15(3), 15(3)(ii)
High Courts05 Dec 2001Allowed
Kauleshwar Prasad Ambastha and Others Vs Rau and Others
Patna High Court · (2002) 2 PLJR 6
Bihar Agriculture University Act, 1987 — Section 25Constitution of India, 1950 — Article 14
High Courts05 Dec 2001Dismissed
Ganga Construction Company Vs State of Bihar and Others
Patna High Court · (2001) 12 PAT CK 0036
High Courts05 Dec 2001Dismissed
Bhola Singh Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 168
Bihar Agricultural Produce Markets Act, 1960 — Section 13, 9(5)
High Courts05 Dec 2001Allowed
Mohan Lal Vs State of Bihar
Patna High Court · (2002) 1 BLJR 22 : (2002) 1 PLJR 188
High Courts04 Dec 2001Dismissed
Union of India (UOI) Vs Sri. G.P. Sah and Others
Patna High Court · (2002) 1 PLJR 364
High Courts04 Dec 2001Allowed
Ganesh Jha Vs The State of Bihar and Others
Patna High Court · (2001) 12 PAT CK 0043
High Courts04 Dec 2001Allowed
Arun Kumar Mishra Vs State of Bihar and Others
Patna High Court · (2001) 12 PAT CK 0042
High Courts04 Dec 2001Dismissed
Shree Krishna Prasad and Others Vs Ghan Shyam Gupta and Others
Patna High Court · (2001) 12 PAT CK 0034
High Courts04 Dec 2001
Dr. Gopal Krishna Palei Vs The Chancellor Universities and Others
Patna High Court · (2002) 1 PLJR 269
High Courts04 Dec 2001Dismissed
Dr. Shashi Kumar Narain Sinha and Others Vs Smt. Pratima Sinha and Others
Patna High Court · (2002) 1 PLJR 549
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 7 Rule 11, 115, 148A, 96
High Courts04 Dec 2001Dismissed
Surendra Kumar Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 355
High Courts04 Dec 2001Allowed
Smt. Sona Devi Vs Union of India (UOI) and Others
Patna High Court · (2002) 1 BLJR 8 : (2002) 1 PLJR 168
High Courts04 Dec 2001Dismissed
Most. Vidya Devi Vs The State of Bihar and Others
Patna High Court · (2001) 12 PAT CK 0002