High Courts26 Nov 2001Dismissed
Om Metals and Minerals Ltd. Vs State of Bihar
Patna High Court · AIR 2002 Patna 71 : (2002) 1 BLJR 187 : (2002) 1 PLJR 126
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 5 of 51
High Courts26 Nov 2001Allowed
Baban Sharma Vs State of Bihar and Others
Patna High Court · AIR 2002 Patna 94 : (2002) 50 BLJR 1610 : (2002) 2 PLJR 94
Bihar Cinemas (Regulation) Act, 1954 — Section 5Bihar Cinemas (Regulation) Rules, 1974 — Rule 9
High Courts26 Nov 2001Dismissed
Ashok Kumar Jha Vs The State of Bihar and Others
Patna High Court · (2001) 11 PAT CK 0024
High Courts26 Nov 2001Allowed
National Insurance Co. Ltd. Vs Smt. Meena Devi and Another
Patna High Court · (2002) 1 PLJR 324
High Courts26 Nov 2001Allowed
Satya Narayan Sinha and Others Vs Vice Chancellor L.N.M. University and Others
Patna High Court · (2002) 1 PLJR 284
High Courts26 Nov 2001Dismissed
Ganga Construction Company Vs State of Bihar and Others
Patna High Court · (2001) 11 PAT CK 0006
High Courts26 Nov 2001Dismissed
Kailash Prasad Yadav Vs Arjun Prasad Yadav
Patna High Court · (2002) 1 BLJR 205
Civil Procedure Code, 1908 (CPC) — Section 10, 151Transfer of Property Act, 1882 — Section 109
High Courts23 Nov 2001Dismissed
Sindhu Devi and Others Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 281
Bihar Panchayat Raj Act, 1993 — Section 42(4), 44(3)
High Courts23 Nov 2001Dismissed
Nageshwar Prasad and Others Vs State of Bihar and Others
Patna High Court · (2001) 11 PAT CK 0051
High Courts23 Nov 2001Dismissed
Ram Charan Das and Others Vs The State of Bihar
Patna High Court · (2002) 1 PLJR 146
Penal Code, 1860 (IPC) — Section 366, 376, 376(2)
High Courts23 Nov 2001
Mishri Lal Mahto Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 195
Bihar Hindu Religious Trusts Act, 1950 — Section 54Constitution of India, 1950 — Article 226
High Courts23 Nov 2001Allowed
Dr. Sachidanand Shrivastava Vs The State of Bihar and Others
Patna High Court · (2001) 11 PAT CK 0008
High Courts20 Nov 2001Dismissed
Murari Prasad Vs State of Bihar and Others
Patna High Court · (2002) 1 PLJR 345
High Courts20 Nov 2001Dismissed
Mangala Prasad Rai Vs The Allahabad Bank and Others
Patna High Court · (2002) 1 PLJR 350
High Courts20 Nov 2001Dismissed
Ramjee Prasad and Alok Kumar Gupta Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 383
Prevention of Food Adulteration Act, 1954 — Section 16, 16(1), 2, 2(1), 7
High Courts20 Nov 2001Dismissed
Sada Nand Bhagat @ Sada Nand Vs The State of Bihar
Patna High Court · (2002) 1 PLJR 183
Bihar Agricultural Produce Markets Act, 1960 — Section 48, 49Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 409, 420, 467
High Courts20 Nov 2001Dismissed
Upendra Narain Das and Others Vs State of Bihar and Others
Patna High Court · (2002) 1 PLJR 304
High Courts19 Nov 2001Dismissed
Mostt. Sushila Devi Vs The State of Bihar and Others
Patna High Court · (2001) 11 PAT CK 0069
High Courts19 Nov 2001Allowed
Shiv Domestic Coke and Another Vs The Chairman-cum-Managing Director, Bharat Coking Coal Ltd. and Others
Patna High Court · (2001) 11 PAT CK 0042
High Courts19 Nov 2001Allowed
Mritunjay Kumar Vs Srimati Pancho Devi and Others
Patna High Court · (2002) 1 PLJR 50
Transfer of Property Act, 1882 — Section 54