High Courts03 Dec 2001Allowed
Shivjee Singh and Another Vs Most. Shiraj Devi and Another
Patna High Court · (2002) 1 PLJR 291
Bihar Tenancy Act, 1885 — Section 103Transfer of Property Act, 1882 — Section 54
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 4 of 51
High Courts03 Dec 2001
Sukhari Prasad Vs State of Bihar and Others
Patna High Court · (2002) 1 PLJR 541
High Courts29 Nov 2001Dismissed
Raj Nandan Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2001) 11 PAT CK 0066
High Courts29 Nov 2001Allowed
The State of Bihar and Others Vs Aditya Prasad Singh
Patna High Court · (2002) 1 PLJR 179
High Courts29 Nov 2001Dismissed
Ornate Lab (P) Ltd. Vs State of Bihar and Others
Patna High Court · (2002) 1 PLJR 165
High Courts29 Nov 2001Dismissed
Md. Minnatulah Vs State of Bihar and Others
Patna High Court · (2002) 4 PLJR 214
High Courts29 Nov 2001
Central Bihar Chamber of Commerce and Others Vs The State of Bihar and Others
Patna High Court · (2002) 1 BLJR 166
Constitution of India, 1950 — Article 243U
High Courts29 Nov 2001Allowed
Rinku Kumari Vs The State of Bihar
Patna High Court · (2002) 1 PLJR 161
Penal Code, 1860 (IPC) — Section 379
High Courts28 Nov 2001Dismissed
Muso Singh @ Muso Pd. Singh Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 300
Bihar Tenancy Act, 1885 — Section 23(5)
High Courts28 Nov 2001Allowed
Dasmat Soren and Others Vs Mr. Kumar Uday Singh
Patna High Court · (2001) 11 PAT CK 0047
High Courts28 Nov 2001Dismissed
Amar Nath Pandey and Others Vs The State of Bihar and Others
Patna High Court · (2001) 11 PAT CK 0025
High Courts28 Nov 2001Dismissed
Abul Hassan Vs The State of Bihar
Patna High Court · (2001) 11 PAT CK 0017
High Courts28 Nov 2001Dismissed
Shambhu Nath Pandey and P.K. Jha Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 151
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 340
High Courts27 Nov 2001Dismissed
Rama Shankar Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 305
Bihar Finance Service (Selection by Appointment) Act, 1990 — Section 13Constitution of India, 1950 — Article 16, 33, 39
High Courts27 Nov 2001
Surya Narayan Yadav Vs State of Bihar and Others
Patna High Court · (2002) 1 BLJR 178 : (2002) 1 PLJR 196
Constitution of India, 1950 — Article 226
High Courts27 Nov 2001Dismissed
Mahendra Prasad @ Mahendra Pd. Chowrasia Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 296
High Courts27 Nov 2001Dismissed
Md. Musa Ansari Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 121
Bihar and Orissa Municipal Act, 1922 — Section 42Bihar Service Code, 1952 — Rule 73Municipal Officers and Servants (Appointment, Duties, Discipline and Appeal) Rules — Rule 4
High Courts27 Nov 2001Allowed
Mahabir Petro Products Private Ltd. Vs Bihar State Electricity Board and Others
Patna High Court · (2002) 3 CivCC 55
High Courts27 Nov 2001Allowed
Umesh Singh Vs State of Bihar and Others
Patna High Court · (2001) 11 PAT CK 0021
High Courts26 Nov 2001
Krishna Sao Vs State of Bihar and Another
Patna High Court · (2002) 1 BLJR 155 : (2002) 1 PLJR 186
Constitution of India, 1950 — Article 226