High Courts23 Dec 1942
Banamali Tripathy and Another Vs Emperor
Patna High Court · AIR 1943 Patna 212
Penal Code, 1860 (IPC) — Section 366, 494
COURT ARCHIVE
Patna High Court judgments, 1942
139 judgments · page 1 of 7
High Courts22 Dec 1942
Dhuplal Singh Vs Ramdhani Dusadh and Others
Patna High Court · AIR 1943 Patna 353
Bengal Tenancy Act, 1885 — Section 40Bihar Tenancy Act, 1885 — Section 104G, 112
High Courts21 Dec 1942
Sridhar Prasad Parhi and Another Vs Haraprasad Parhi and Another
Patna High Court · AIR 1943 Patna 377
Limitation Act, 1963 — Section 18
High Courts21 Dec 1942
EAST KHAS JHARIA COLLIERY CO. LTD. Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1943) 11 ITR 299
High Courts18 Dec 1942
Hadu Maharana Vs Ramdulal Ghosh
Patna High Court · AIR 1944 Patna 35
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 107, 116
High Courts16 Dec 1942
Muhammad Vs Emperor
Patna High Court · AIR 1943 Patna 380
Criminal Procedure Code, 1898 (CrPC) — Section 412, 530(p)
High Courts15 Dec 1942
Jagannath Bal Vs Sadhu Charan Bal
Patna High Court · AIR 1943 Patna 371
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1963 — Article 182(2)
High Courts14 Dec 1942
Sanasinti Satrughano Patro Vs Kotini Ignesh Mahapatra and Another
Patna High Court · AIR 1945 Patna 280
Limitation Act, 1963 — Section 19
High Courts11 Dec 1942
Nilkantha Narayan Singh Vs M.S. Zoha, Official Receiver and Another
Patna High Court · AIR 1943 Patna 297
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts27 Nov 1942
Nanekeshwar Prasad and Another Vs Nand Gopal Ram and Others
Patna High Court · AIR 1943 Patna 282
High Courts27 Nov 1942
In Re: Sadananda Bakshi, Pleader
Patna High Court · AIR 1943 Patna 62
Legal Practitioners Act, 1879 — Section 14
High Courts26 Nov 1942
Emperor Vs Debi Sah
Patna High Court · AIR 1943 Patna 359
Criminal Procedure Code, 1898 (CrPC) — Section 342Government of India Act, 1915 — Section 72
High Courts24 Nov 1942
In Re: Radiant Chemical Company Ltd.
Patna High Court · AIR 1943 Patna 278
Companies Act, 1956 — Section 12(2), 154, 82
High Courts20 Nov 1942
In Re: A, Mukhtar of Bargarh
Patna High Court · AIR 1943 Patna 52
Legal Practitioners Act, 1879 — Section 14
High Courts20 Nov 1942
Banwari Gope and Others Vs Emperor
Patna High Court · AIR 1943 Patna 18
Criminal Procedure Code, 1898 (CrPC) — Section 87, 88
High Courts20 Nov 1942
Sheo Baran Singh Vs Emperor
Patna High Court · AIR 1943 Patna 24
Government of India Act, 1915 — Section 72Penal Code, 1860 (IPC) — Section 34, 412
High Courts11 Nov 1942
Dr. R.P. Ghosh Vs Bengal and North-Western Railway Co. Ltd.
Patna High Court · AIR 1943 Patna 177
High Courts02 Nov 1942
Krishna Chandra Sinha Vs Emperor
Patna High Court · AIR 1943 Patna 313
Criminal Procedure Code, 1898 (CrPC) — Section 412, 413
High Courts28 Oct 1942
Bishunlal Singh and Others Vs Jagarnath Singh and Others
Patna High Court · AIR 1943 Patna 185
Money Lenders Act — Section 10, 7
High Courts28 Oct 1942
Smt. Mani Devi and Others Vs Smt. Anpurna Dai Sijuarin and Another
Patna High Court · AIR 1943 Patna 218
Guardians and Wards Act, 1890 — Section 35