High Courts13 Jan 1942
Ramswarup Prasad Singh Vs Harihar Prasad Singh and Others
Patna High Court · AIR 1942 Patna 363
Limitation Act, 1963 — Section 20
COURT ARCHIVE
Patna High Court judgments, 1942
154 judgments · page 8 of 8
High Courts13 Jan 1942
The Bank and Behar Ltd. Vs Hari Kishun Prasad Jhun-Jhunwala and Others
Patna High Court · AIR 1942 Patna 455
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2)(i)(4), 51(d)
High Courts09 Jan 1942
Laldhari Mander and Others Vs Etwari Mahton
Patna High Court · AIR 1943 Patna 455
High Courts09 Jan 1942
Kumaid Kumar Singh Vs Amar Nath Singh and Others
Patna High Court · AIR 1943 Patna 10
High Courts09 Jan 1942
Nand Lal Gupta Vs Commissioners of Arrah Municipality and Others
Patna High Court · AIR 1942 Patna 259
Ballot Act, 1872 — Section 7Civil Procedure Code, 1908 (CPC) — Section 9Registration Act, 1908 — Section 79
High Courts08 Jan 1942
Mehi Sahu Vs Hari Lal Sahu and Others
Patna High Court · AIR 1942 Patna 282
Bihar Money Lenders Act, 1938 — Section 13, 14, 18
High Courts08 Jan 1942
Sheikh Amjad and Others Vs Emperor
Patna High Court · AIR 1942 Patna 471
Penal Code, 1860 (IPC) — Section 290, 298
High Courts08 Jan 1942
Phulchand Vs Mrs. Natee Mirza and Another
Patna High Court · AIR 1942 Patna 325
Bihar Tenancy Act, 1885 — Section 48A, 49A
High Courts07 Jan 1942
Jagdiswar Prasad Misra Vs Harsaran Rai and Others
Patna High Court · AIR 1942 Patna 270
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 103
High Courts07 Jan 1942
Devanandan Prasad Singh Vs Mt. Bibi Kaniz Fatma Begum
Patna High Court · AIR 1942 Patna 413
Bihar Money Lenders Act, 1938 — Section 13
High Courts06 Jan 1942
Rampal Singh Vs Pandit Udit Narain Pande and Others
Patna High Court · AIR 1945 Patna 76
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Jan 1942
Ramkishun Lal Vs Jugalkishore Lal, Claimant and Another
Patna High Court · AIR 1942 Patna 312
Bihar Tenancy Act, 1885 — Section 174
High Courts05 Jan 1942
Sheo Narain Prasad and Another Vs Jawahir Lall, Claimant and Others
Patna High Court · AIR 1942 Patna 293
High Courts02 Jan 1942
Mt. Anrajo Kuer Vs Ramdayal Singh and Another
Patna High Court · AIR 1942 Patna 406
Specific Relief Act, 1877 — Section 42