High Courts05 Feb 1942
Bengali Sahu and Another Vs Gudri Tanti
Patna High Court · AIR 1942 Patna 394
Bihar Tenancy Act, 1885 — Section 112A, 112A(a), 112A(d)
COURT ARCHIVE
Patna High Court judgments, 1942
154 judgments · page 7 of 8
High Courts05 Feb 1942
Medni Proshad and Others Vs Suresh Chandra Tewari and Others
Patna High Court · AIR 1943 Patna 96
High Courts04 Feb 1942
Sheo Nandan Prasad Vs Sheo Parsan pathak and Others
Patna High Court · AIR 1942 Patna 349
Specific Relief Act, 1877 — Section 54, 56(a), 56(b)
High Courts04 Feb 1942
Sahdeo Singh and Others Vs Jadu Mestar and Others
Patna High Court · AIR 1942 Patna 370
Bihar Tenancy Act, 1885 — Section 23(2)(c), 25
High Courts03 Feb 1942
Mt. Laganmani Kuar and Another Vs Ram Gobinda Singh and Others
Patna High Court · AIR 1942 Patna 357
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts03 Feb 1942
Mohammad Sadique Mian Vs Mahabir Sao
Patna High Court · AIR 1942 Patna 410
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(2), 47Limitation Act, 1963 — Article 182 Schedule 1
High Courts02 Feb 1942
Kanik Mandal and Others Vs Medni Rai and Others
Patna High Court · AIR 1942 Patna 317
Criminal Procedure Code, 1898 (CrPC) — Section 145Public Demands Recovery Act — Section 7, 8
High Courts02 Feb 1942
Raja Jagdish Chandra Deo Dhadal Deb Vs Biseswar Lal Agarwalla and Others
Patna High Court · AIR 1942 Patna 323
High Courts30 Jan 1942
Gauridutt Ganesh Lal Vs Madho Prasad and Others
Patna High Court · AIR 1943 Patna 427
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts23 Jan 1942
Rama Prasad Singh Vs Sajan Mahto
Patna High Court · AIR 1943 Patna 15
Bihar Money Lenders Act, 1938 — Section 15, 15(2)Bihar Tenancy Act, 1885 — Section 3(9)
High Courts23 Jan 1942
Deen Mohammad Mian and Others Vs Hulas Narain Singh and Others
Patna High Court · AIR 1942 Patna 296
Bihar Tenancy Act, 1885 — Section 178B, 23A(b)
High Courts20 Jan 1942
Benares Bank Ltd. Vs George Macdonald Falkner and Others
Patna High Court · AIR 1942 Patna 493
Presidency Towns Insolvency Act, 1909 — Section 28Provincial Insolvency Act, 1920 — Section 7
High Courts19 Jan 1942
Bashisht Narain Singh Vs Ram Pukar Singh and Others
Patna High Court · AIR 1942 Patna 343
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts19 Jan 1942
Pesh Mohammad and Others Vs Emperor
Patna High Court · AIR 1942 Patna 319
Penal Code, 1860 (IPC) — Section 147, 148, 323
High Courts16 Jan 1942
Sri Narayan Singh and Others Vs Posan Singh and Others
Patna High Court · AIR 1942 Patna 344
High Courts15 Jan 1942
Babuie Shanti Devi Vs Khodai Prasad Singh and Others
Patna High Court · AIR 1942 Patna 340
High Courts15 Jan 1942
Gulab Chand and Others Vs Mt. Kishori Kuer
Patna High Court · AIR 1942 Patna 348
High Courts15 Jan 1942
Gopaljee Jha and Others Vs Pt. Upendra Narain Jha and Others
Patna High Court · AIR 1942 Patna 408
High Courts15 Jan 1942
Nand Kishore Lal Vs Basdeo Singh and Others
Patna High Court · AIR 1942 Patna 258
Bengal Tenancy Act, 1885 — Section 40, 40(2)
High Courts14 Jan 1942
Sheobalak Singh Vs Achutanand Singh and Others
Patna High Court · AIR 1943 Patna 80