High Courts31 Dec 1926
Mt. Bibi Aisha Vs Mahabir Prasad
Patna High Court · AIR 1927 Patna 324
Limitation Act, 1963 — Article 179(4)
COURT ARCHIVE
Patna High Court judgments, 1926
196 judgments · page 1 of 10
High Courts22 Dec 1926
Secretary of State Vs Natabar Mangraj
Patna High Court · AIR 1927 Patna 254
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts22 Dec 1926
Basgit Singh Vs Emperor
Patna High Court · AIR 1928 Patna 129
Evidence Act, 1872 — Section 45Registration Act, 1908 — Section 82(c), 82(d)
High Courts22 Dec 1926
(Kumar) Jogendra Narain Sinha and Others Vs Kali Kinkar Sinha
Patna High Court · AIR 1927 Patna 251
High Courts21 Dec 1926
Abhiram Bedanta Vs Chintamani Bedanta and Another
Patna High Court · 100 Ind. Cas. 701
Bengal Tenancy Act, 1885 — Section 103B
High Courts17 Dec 1926
Bara Hapan Manjhi Vs Gopi Manjhi
Patna High Court · AIR 1927 Patna 326
Chotanagpur Tenancy Act, 1908 — Section 139(5), 139A
High Courts16 Dec 1926
Murlidhar Khetan Vs Nawab Saiyid Muhammad
Patna High Court · AIR 1927 Patna 312
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 69(2)
High Courts15 Dec 1926
Captain Maharaj Kumar Gopal Saran Narayan Singh Vs Deonandan Mahton and Others
Patna High Court · AIR 1927 Patna 171 : 102 Ind. Cas. 106
Bengal Tenancy Act, 1885 — Section 69
High Courts01 Dec 1926
Sasdat Mian and Others Vs King-Emperor
Patna High Court · AIR 1927 Patna 243
Criminal Procedure Code, 1898 (CrPC) — Section 162, 215, 526
High Courts01 Dec 1926
Ananta Charan Padhan and Others Vs Nimai Bahubalendra and Others
Patna High Court · AIR 1927 Patna 177
Bengal Tenancy Act, 1885 — Section 173
High Courts01 Dec 1926
Gopi Singh and Others Vs Jagdeo Singh and Others
Patna High Court · 102 Ind. Cas. 386
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts01 Dec 1926
Jagroshan Bharthi Vs Madan Pande
Patna High Court · AIR 1927 Patna 265
Criminal Procedure Code, 1898 (CrPC) — Section 133, 135(b), 438
High Courts22 Nov 1926
Srimati Tulsi Mahatani and Others Vs Gajadhar Marwari and Others
Patna High Court · AIR 1927 Patna 266
Chotanagpur Tenancy Act, 1908 — Section 139, 139(3), 3(23)
High Courts15 Nov 1926
Tekait Mahabir Prasad Narayan Deo Vs Chota Nagpur Banking Association, Ltd.
Patna High Court · AIR 1927 Patna 105
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
High Courts12 Nov 1926
Sadhu Saran Rai Vs Barhamdeo Lall and Another
Patna High Court · AIR 1927 Patna 230
Court Fees Act, 1870 — Section 11
High Courts08 Nov 1926
F.A. Savi Vs Srimati Sabitri Thakurain
Patna High Court · AIR 1927 Patna 363 : 107 Ind. Cas. 313
Civil Procedure Code, 1908 (CPC) — Section 109, 151, 3
High Courts03 Nov 1926
Muhammad Sharif Vs Hari Prasad Lal
Patna High Court · AIR 1927 Patna 59
Criminal Procedure Code, 1898 (CrPC) — Section 202, 526, 528
High Courts02 Nov 1926
Baldeo Thathwari Konhorai Vs Lachman Lal Pathak and Another
Patna High Court · AIR 1927 Patna 113