High Courts18 Feb 1926
Janki Sahay and Others Vs Lalbehari Lal and Others
Patna High Court · AIR 1926 Patna 334
Court Fees Act, 1870 — Section 7(4)(c)
COURT ARCHIVE
Patna High Court judgments, 1926
215 judgments · page 11 of 11
High Courts18 Feb 1926
Skeo Prasad and Others Vs Emperor
Patna High Court · AIR 1926 Patna 267
Penal Code, 1860 (IPC) — Section 114, 417, 511
High Courts16 Feb 1926
Subda Santal and Another Vs Emperor
Patna High Court · AIR 1926 Patna 296
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(3)Criminal Procedure Code, 1898 (CrPC) — Section 435, 439
High Courts15 Feb 1926
Goberdhan Das and Another Vs Jagat Narain
Patna High Court · AIR 1926 Patna 291
Provincial Insolvency Act, 1920 — Section 56, 56(3), 59
High Courts09 Feb 1926
Khursaidi Begum Vs Secretary of State for India
Patna High Court · AIR 1926 Patna 321
Civil Procedure Code, 1908 (CPC) — Section 92Government of India Act, 1915 — Section 32Limitation Act, 1963 — Section 10
High Courts03 Feb 1926
Gopinath Sarangi and Another Vs Ajharrul Haque
Patna High Court · AIR 1927 Patna 225
High Courts03 Feb 1926
Mahanth Ram Lochan Das Vs Nandi Jha and Others
Patna High Court · AIR 1926 Patna 485 : 96 Ind. Cas. 937
Evidence Act, 1872 — Section 114
High Courts29 Jan 1926
Bholanath Roy Vs Bata Krishna Roy and Others
Patna High Court · AIR 1927 Patna 135
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 13, 75
High Courts27 Jan 1926
Bibi Uma Habiba Vs Mt. Rasoolan and Another
Patna High Court · AIR 1926 Patna 497
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts27 Jan 1926
Ambika Singh Vs Emperor
Patna High Court · AIR 1926 Patna 368 : 96 Ind. Cas. 651
Criminal Procedure Code, 1898 (CrPC) — Section 182, 195, 203Penal Code, 1860 (IPC) — Section 182, 211, 302
High Courts21 Jan 1926
Basudeo Bhagat and Others Vs Sheikh Kadir and Others
Patna High Court · AIR 1926 Patna 359 : 96 Ind. Cas. 627
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts08 Jan 1926
Mathura Prasad Singh and Others Vs Jageswar Prasad Singh
Patna High Court · AIR 1926 Patna 260
Chota Nagpur Encumbered Estates Act, 1876 — Section 12(6)Limitation Act, 1963 — Section 15
High Courts05 Jan 1926
Muhammad Ibrahim and Others Vs Chhatoo Lal and Others
Patna High Court · AIR 1926 Patna 274
Civil Procedure Code, 1908 (CPC) — Section 39, 41, 73