High Courts30 Dec 1995Allowed
Dharmendra Prasad and Another Vs Beni Prasad and Others
Patna High Court · (1995) 12 PAT CK 0021
COURT ARCHIVE
Patna High Court judgments, 1995
530 judgments · page 1 of 27
High Courts23 Dec 1995
Shiv Chandra Pandey and others Vs The State of Bihar and others
Patna High Court · (1995) 12 PAT CK 0040
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 11, 15Bihar Money Lenders Act, 1974 — Section 12
High Courts22 Dec 1995Allowed
Budhu Turia and Others Vs The State of Bihar
Patna High Court · (1997) 2 PLJR 45
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 149, 302
High Courts22 Dec 1995Allowed
Basudeo Besra Vs Union of India (UOI) and Others
Patna High Court · (1995) 12 PAT CK 0058
High Courts22 Dec 1995
Rashtriya Pariyojana Nirman Nigam Vs The State of Bihar and Others The Vice-Chairman, Patna Regional Development Authority and Others Vs Rashtriya Pariyojana Nirman Nigam and Others
Patna High Court · (1996) 1 PLJR 506
High Courts22 Dec 1995Dismissed
Raj Mangal Singh and Others Vs State of Bihar and Another
Patna High Court · (1995) 12 PAT CK 0027
High Courts22 Dec 1995Allowed
Dr. Sudhir Kumar Thakur and Others Vs The State of Bihar and Others
Patna High Court · (1995) 12 PAT CK 0024
High Courts22 Dec 1995Dismissed
Madhusudan Choudhary and Others Vs State of Bihar and Others
Patna High Court · (1995) 12 PAT CK 0022
High Courts22 Dec 1995Dismissed
Kashi Nath Tapuriah Vs State of Bihar and Others
Patna High Court · (1995) 12 PAT CK 0015
High Courts22 Dec 1995Allowed
I.T.C. Ltd. Vs State of Bihar and Others
Patna High Court · (1995) 12 PAT CK 0005
High Courts22 Dec 1995Allowed
Shri Krishna Kumar Rai Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 214
Police Manual Rules — Rule 663C
High Courts21 Dec 1995Allowed
Shyama Devi Vs Jasomati Devi and Others
Patna High Court · (1995) 12 PAT CK 0063
High Courts21 Dec 1995Allowed
Srimati Sumitra Devi Vs The Executive Engineer, Udar Asthan Irrigation Division
Patna High Court · (1995) 12 PAT CK 0046
High Courts21 Dec 1995Allowed
Sumitra Devi Vs Executive Engineer, Udar Asthan Irrigation Division
Patna High Court · (1995) 12 PAT CK 0043
High Courts21 Dec 1995
Metallurgical and Engineering Consultants (India) Ltd. Vs Commissioner of Income Tax and Others
Patna High Court · (1995) 12 PAT CK 0036
High Courts21 Dec 1995
METALLURGICAL and ENGINEERING CONSULTANTS (INDIA) LTD. Vs COMMISSIONER OF INCOME TAX and Others
Patna High Court · (1995) 12 PAT CK 0009
High Courts21 Dec 1995Dismissed
Baidyanath Mahto and Others Vs The Agricultural Produce Market Committee and Another
Patna High Court · (1995) 12 PAT CK 0006
High Courts21 Dec 1995Allowed
Shiv kumar Vs State of Bihar and Others
Patna High Court · (1996) 1 BLJR 756
Constitution of India, 1950 — Article 163, 164, 166, 226, 227Electricity (Supply) Act, 1948 — Section 15, 15A, 5, 9
High Courts20 Dec 1995
Abdul Shakur and Another and Rajeshwar Prasad Munshi Vs State of Bihar and Others
Patna High Court · (1995) 12 PAT CK 0059
High Courts20 Dec 1995
Abdul Shakoor and Another etc. Vs State of bihar and Others etc.
Patna High Court · (1995) 12 PAT CK 0041