High Courts13 Dec 1995
Hriday Narayan Singh Vs Bharat Cocking Coal Ltd. and Another
Patna High Court · (1995) 12 PAT CK 0030
COURT ARCHIVE
Patna High Court judgments, 1995
530 judgments · page 3 of 27
High Courts12 Dec 1995Dismissed
Adhir Kanto Moitra Vs Smt. Rakhi Biswas
Patna High Court · (1996) 1 BLJR 633
Transfer of Property Act, 1882 — Section 52
High Courts12 Dec 1995Dismissed
Smt. Panna Devi and Another Vs Atma Ram Kushan
Patna High Court · (1995) 12 PAT CK 0047
High Courts12 Dec 1995Dismissed
Bihar Motor Transport Federation, Bhojpur Bus Owners Association and Rambahadur Singh Vs The State of Bihar and Others
Patna High Court · (1995) 12 PAT CK 0039
Bihar Motor Vehicles Taxation Act, 1994 — Section 22, 23, 28, 28(1), 29Constitution of India, 1950 — Article 226, 227
High Courts12 Dec 1995Allowed
General Manager (H), Central Coal Fields Ltd. and Another Vs Anjan Banerjee and Another
Patna High Court · (1996) 1 BLJR 636
Penal Code, 1860 (IPC) — Section 279, 337
High Courts12 Dec 1995Allowed
Nagendra Pd. Singh and Another Vs Mohammad Salim and Others
Patna High Court · (1996) 1 PLJR 894
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts12 Dec 1995Dismissed
S.K.G. Sugar Limited Vs The State of Bihar, The Member, Board of Revenue and The Commissioner of Excise
Patna High Court · (1995) 12 PAT CK 0019
High Courts11 Dec 1995Dismissed
Smt. Kalyani Bhanjo and 8 Ors. Vs Mrs. Roquia Parveen Yunus
Patna High Court · (1995) 12 PAT CK 0065
High Courts11 Dec 1995
Shambhu Nath Roy Vs State of Bihar and Others Basant Kumar Lal Vs Ranchi University and Others
Patna High Court · (1996) 1 BLJR 17
Constitution of India, 1950 — Article 2
High Courts11 Dec 1995Dismissed
Subodh Kumar and Others Vs Bihar Public Service Commission and Others
Patna High Court · (1995) 12 PAT CK 0054
High Courts11 Dec 1995Dismissed
Braj Mohan Prasasd Mehta Vs Ranchi University and Others
Patna High Court · (1995) 12 PAT CK 0031
High Courts08 Dec 1995Allowed
Manoj Singh Vs The State of Bihar
Patna High Court · (1995) 12 PAT CK 0062
High Courts08 Dec 1995Allowed
Braj Nandan Kumar Sinha and Others Vs The State of Bihar and Others
Patna High Court · (1995) 12 PAT CK 0053
High Courts08 Dec 1995Dismissed
National Insurance Company Ltd. Vs Kiran Devi (Smt.) and Another
Patna High Court · (1996) 44 BLJR 323 : (1998) 3 LLJ 622
Workmens Compensation Act, 1923 — Section 20, 3, 30(1)
High Courts08 Dec 1995Dismissed
Tata Iron and Steel Co. Ltd. Vs Labour Court and Another
Patna High Court · (1996) 44 BLJR 408 : (1996) 2 LLJ 874
Constitution of India, 1950 — Article 226
High Courts08 Dec 1995Dismissed
Arbind Kumar and Others Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 406
Bihar Service Rules, 1952 — Rule 51Bihar State Universities Act, 1976 — Section 10(14)
High Courts07 Dec 1995Dismissed
Lalji Banra Vs Sukhram Banra and Another
Patna High Court · (1996) 1 BLJR 709
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts07 Dec 1995Dismissed
Rajaram Yadav and Babu Ram Yadav Vs The State of Bihar
Patna High Court · (1995) 12 PAT CK 0042
High Courts07 Dec 1995Dismissed
Dilip Kumar Singh Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 93
Civil Services (Classification, Control and Appeal) Rules — Rule 49A(1)Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 409, 420
High Courts07 Dec 1995Allowed
Sahdeo Pandey and Others Vs The State of Bihar and Another
Patna High Court · (1996) 2 PLJR 198
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45B