High Courts06 Dec 1995Allowed

Mahboob Alam and Others Vs The State of Bihar and Others

Patna High Court · (1996) 1 PLJR 176

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) (Amendment) Act, 1972 — Section 15Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 5, 5(1)