COURT ARCHIVE

Patna High Court judgments, 1995

530 judgments · page 6 of 27

High Courts11 Nov 1995Dismissed

Bankey Bihari Singh Vs Central Bank of India and Others

Patna High Court · (1996) 1 PLJR 204

Central Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 4, 6Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 17, 18, 27(2)Constitution of India, 1950 — Article 226

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High Courts10 Nov 1995Allowed

Ganauri Prasad @ Ganauri Singh Vs The State of Bihar

Patna High Court · (1996) 1 PLJR 241

Penal Code, 1860 (IPC) — Section 109, 147, 148, 302, 323

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High Courts09 Nov 1995Dismissed

Srijal Hembram and Lengra Hansda Vs The State of Bihar

Patna High Court · (1995) 11 PAT CK 0034

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High Courts06 Nov 1995Dismissed

Ratnesh Kumar Singh Vs The State of Bihar and Others

Patna High Court · (1995) 11 PAT CK 0005

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High Courts03 Nov 1995Dismissed

Binay Kr. Mehta Vs Central Bank of India and Others

Patna High Court · (1995) 11 PAT CK 0032

Constitution of India, 1950 — Article 14

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High Courts03 Nov 1995Allowed

Durga Prasad Vs State of Bihar

Patna High Court · (1996) 1 PLJR 336

Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7

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High Courts03 Nov 1995Allowed

Shashi Bhushan Singh and Another Vs Oil Selection Board, Bihar and Others

Patna High Court · AIR 1996 Patna 45 : (1996) 1 PLJR 23

Constitution of India, 1950 — Article 14

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High Courts03 Nov 1995

Chainu Singh alias Chunni Singh Vs Ashwini Kumar Jha and Others

Patna High Court · (1995) 11 PAT CK 0024

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High Courts03 Nov 1995

Shyam Agarwal Vs State of Bihar and Others

Patna High Court · (1995) 11 PAT CK 0020

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High Courts03 Nov 1995Dismissed

Shanti Mishra Vs Bihar State Road Transport Corporation and Others

Patna High Court · (1996) 1 BLJR 650

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High Courts03 Nov 1995

Conveyor and Ropeway Services Vs State of Bihar and Others

Patna High Court · (1995) 11 PAT CK 0003

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High Courts01 Nov 1995Allowed

Rishabh Chandra Jain and Another Vs The State of Bihar and Others

Patna High Court · (1995) 11 PAT CK 0031

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High Courts01 Nov 1995

Dr. Surjit Singh Vs The State of Bihar and Others

Patna High Court · (1996) 1 PLJR 457

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High Courts01 Nov 1995Allowed

Padam Sagar Suri Vs Prayag Lal Rana and Another

Patna High Court · (1995) 11 PAT CK 0006

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High Courts31 Oct 1995

Ranju Devi and Another Vs Uttam Kumar Gadia and Others

Patna High Court · (1995) 10 PAT CK 0013

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High Courts31 Oct 1995Allowed

Management of the Tata Robin Fraser Ltd. Vs Presiding Officer and Others

Patna High Court · (1995) 10 PAT CK 0012

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High Courts31 Oct 1995Allowed

Banju Devi and Another Vs Uttam Kumar Gadia and Others

Patna High Court · (1997) ACJ 999 : AIR 1997 Patna 72

Bihar Motor Vehicles Accidents Claims Tribunal Rules, 1961 — Rule 3Motor Vehicles Act, 1988 — Section 166, 92A

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High Courts31 Oct 1995

Dr. Murlidhar Agrawal Vs State of Bihar and Others

Patna High Court · (1996) 2 PLJR 65

Bihar Public Land Encroachment Act, 1956 — Section 6

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High Courts30 Oct 1995

Ram Narayan Renu Vs The State of Bihar and Others

Patna High Court · (1995) 10 PAT CK 0006

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High Courts30 Oct 1995Dismissed

Rameshwar Thakur and Others Vs Neeraj Kumar Thakur and Others

Patna High Court · (1997) 3 CivCC 461

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