High Courts20 Oct 1995Allowed
Sri Kameshwar Narain Singh and Others Vs The State of Bihar and Others
Patna High Court · (1995) 10 PAT CK 0011
COURT ARCHIVE
Patna High Court judgments, 1995
530 judgments · page 7 of 27
High Courts20 Oct 1995Dismissed
Bindeshwari Prasad Singh and Others Vs The State of Bihar and Others
Patna High Court · (1995) 10 PAT CK 0005
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(1), 10(2)Constitution of India, 1950 — Article 226, 227
High Courts20 Oct 1995Allowed
Sunil Kumar Dwivedi Vs The Union of India (UOI) and Others
Patna High Court · (1996) 1 PLJR 460
Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts19 Oct 1995Dismissed
Shubhankar Jha and Others Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 112
Bihar State Engineering and Pharmacy Teaching Institutions (Management and Control) 3rd Ordinance, 1990 — Section 3, 3(3), 5, 5(2), 5(3)
High Courts18 Oct 1995Allowed
Sapru Jayakar Motilal C.R. Das Institute of Legal Aid, Studies and Research and Others Vs The Union of India (UOI) and Others
Patna High Court · (1995) 10 PAT CK 0008
High Courts17 Oct 1995Allowed
Dr. Laxami Kant Chaurasia @ Laxmi Kant Chaurasia and Karam Lal Yadav Vs State of Bihar
Patna High Court · (1996) 2 BLJR 942
Penal Code, 1860 (IPC) — Section 109, 313, 314, 376
High Courts16 Oct 1995
Md. Alim @ Mohd. Alimuddin and Others Vs Ramnagina Sah
Patna High Court · (1996) 1 BLJR 770 : (1996) 2 PLJR 660
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 11(1)(C)
High Courts16 Oct 1995Allowed
Vinay Verma Vs State of Bihar and Others
Patna High Court · (1996) 1 PLJR 1
Forest (Conservation) Act, 1980 — Section 2Forest (Conservation) Rules, 1981 — Rule 4
High Courts29 Sept 1995
Dayanand Sahay Vs State of Bihar and Others
Patna High Court · (1996) 1 BLJR 417 : (1996) 1 PLJR 260
High Courts29 Sept 1995Allowed
Sachidanand Das Vs Smt. Sandhya Rani Dutta
Patna High Court · (1996) 1 BLJR 662
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts29 Sept 1995Allowed
Gaya Prasad Vs State of Bihar and Others
Patna High Court · (1995) 09 PAT CK 0019
High Courts29 Sept 1995Allowed
Kaushal Kishore Singh Vs The State of Bihar and Others
Patna High Court · (1995) 09 PAT CK 0008
High Courts27 Sept 1995Allowed
Smt. Jaishree Gupta Vs The State of Bihar and Others
Patna High Court · (1995) 09 PAT CK 0055
High Courts27 Sept 1995
Sumant Pandey Vs The Union of India (UOI) and Others
Patna High Court · (1995) 09 PAT CK 0039
High Courts27 Sept 1995Allowed
Tehmul Murjorji Bugli and Another Vs Steel City Compto Aids Pvt. Ltd. and Another
Patna High Court · (1996) 1 BLJR 25
COMPANIES ACT, 1956 — Section 224, 237, 445, 454
High Courts27 Sept 1995
Kishori Devi Vs State of Bihar and Another
Patna High Court · (1997) 1 RCR(Criminal) 75
High Courts27 Sept 1995Dismissed
State of Bihar Vs Shri Gopal Chandra Palit
Patna High Court · (1995) 09 PAT CK 0005
High Courts26 Sept 1995Dismissed
Dr. Bidhan Chandra Roy Vs The State of Bihar
Patna High Court · (1996) 1 PLJR 872
Constitution of India, 1950 — Article 226, 227
High Courts26 Sept 1995Dismissed
Rabindra Thakur Vs The Collector and Another
Patna High Court · (1995) 2 PLJR 710
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10, 12, 2(3), 3, 32
High Courts25 Sept 1995
United India Insurance Co. Ltd. Vs Sushila Devi and Others
Patna High Court · (1995) 09 PAT CK 0026