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Patna High Court judgments, 1964

198 judgments · page 1 of 10

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High Courts23 Dec 1964Dismissed

Jildar Ram Vs Gouri Shankar Pandey and Another

Patna High Court · AIR 1965 Patna 449

Conduct of Elections Rules, 1961 — Rule 56, 56(2), 57, 93Evidence Act, 1872 — Section 74Representation of the People Act, 1951 — Section 100(1), 101, 37, 82, 83
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High Courts23 Dec 1964Dismissed

Ashiq Hasan Khan and Others Vs Sub Divisional Officer and Others

Patna High Court · AIR 1965 Patna 446

Bihar Panchayat Election Rules, 1959 — Rule 2
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High Courts23 Dec 1964Allowed

Nanda Kishore Sharma Vs State of Bihar and Another

Patna High Court · AIR 1965 Patna 372

Constitution of India, 1950 — Article 15(1), 29(2)
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High Courts22 Dec 1964Allowed

Sushil Kumar Choudhary Vs State of Bihar and Another

Patna High Court · AIR 1966 Patna 227

Bihar Service Code, 1952 — Rule 73Constitution of India, 1950 — Article 309
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High Courts22 Dec 1964Dismissed

Ali Ahmad Vs K. Pati

Patna High Court · AIR 1965 Patna 371

Constitution of India, 1950 — Article 5
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High Courts22 Dec 1964Allowed

Basudeo Chandra Sinha Vs Chancellor, University of Bihar and Others

Patna High Court · AIR 1966 Patna 11

Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Amendment Act, 1962 — Section 4Bihar State Universities Act, 1976 — Section 2Constitution of India, 1950 — Article 226
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High Courts21 Dec 1964

Jagdeo Singh and Others Vs Shivadeni Singh and Others

Patna High Court · AIR 1965 Patna 351

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High Courts18 Dec 1964

Patna Municipal Corporation Vs Kailash Behari Sinha and Another

Patna High Court · AIR 1965 Patna 288

Bihar and Orissa Municipal Act, 1922 — Section 105, 116(1), 98(1), 98(2)Easements Act, 1882 — Section 52, 53, 54, 55, 56Transfer of Property Act, 1882 — Section 105
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High Courts18 Dec 1964Dismissed

Harkhit Singh Vs Mt. Ramrati Devi

Patna High Court · AIR 1965 Patna 295

Evidence Act, 1872 — Section 101, 102, 103, 104, 67
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High Courts18 Dec 1964Allowed

Rampadarath Thakur Vs Hari Narain Prasad and Another

Patna High Court · AIR 1965 Patna 224

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 7 Rule 7Negotiable Instruments Act, 1881 (NI) — Section 87
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High Courts17 Dec 1964Dismissed

Vidyasagar Singh Vs Krishna Ballabha Sahay and Others

Patna High Court · AIR 1965 Patna 321

Bihar Executive Business Rules, 1952 — Rule 12, 13, 28(6), 8Constitution of India, 1950 — Article 163(3), 166(2), 166(3), 171(3), 171(5)
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High Courts17 Dec 1964Allowed

Umakant Singh and Others Vs Binda Choudhary and Others

Patna High Court · AIR 1965 Patna 459

Bihar Panchayat Samiti and Zila Parishad Act, 1961 — Section 5Constitution of India, 1950 — Article 226
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High Courts17 Dec 1964Dismissed

Upendra Nath Pathak and Others Vs Sarju Mali and Others

Patna High Court · AIR 1965 Patna 260

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High Courts15 Dec 1964

Abdul Sayeed Khan and Others Vs Jagarnath Nonia and Another

Patna High Court · (1967) CriLJ 1243

Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 435, 439
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High Courts15 Dec 1964Dismissed

Lal Kumari Devi and Others Vs Fulmati Kuer and Others

Patna High Court · AIR 1965 Patna 296

Succession Act, 1925 — Section 214(1)
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High Courts14 Dec 1964

The Sitamarhi Central Co-operative Bank Ltd. Vs Thakur Jugal Kishore Sinha

Patna High Court · AIR 1965 Patna 227 : (1965) CriLJ 748

Constitution of India, 1950 — Article 227Contempt of Courts Act, 1971 — Section 3, 4
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High Courts09 Dec 1964Allowed

Pravash Chandra Kar Vs Premchand Sahukar

Patna High Court · AIR 1965 Patna 219

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 4Provincial Small Cause Courts Act, 1887 — Section 25
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High Courts08 Dec 1964Dismissed

Ram Chandra Prasad Sahi and Others Vs State of Bihar and Others

Patna High Court · AIR 1965 Patna 250

Bihar Panchayat Election Rules, 1959 — Rule 24, 3Bihar Panchayat Raj Act, 1947 — Section 84BConstitution of India, 1950 — Article 226
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High Courts08 Dec 1964

RAMLAL JUGAL KISHORE Vs EXCESS PROFITS TAX OFFICER, PATNA, AND ANOTHER.

Patna High Court · (1965) 58 ITR 229

Constitution of India, 1950 — Article 227
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High Courts07 Dec 1964Dismissed

Enayatullah Khan Vs Jalan Trading Co. and Another

Patna High Court · AIR 1965 Patna 214

Contract Act, 1872 — Section 74
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