High Courts30 Dec 2017Disposed Of
Rajesh Kumar Singh And Ors Vs State Of Bihar And Ors
Patna High Court · (2018) 2 PLJR 262
COURT ARCHIVE
Patna High Court judgments, 2017
713 judgments · page 1 of 36
High Courts22 Dec 2017Disposed off
Meena Devi W/o Late Moti Ram Vs The State of Bihar
Patna High Court · (2017) 12 PAT CK 0038
High Courts22 Dec 2017Allowed
Lakhan Singh son of late Firangi Singh Vs The State of Bihar
Patna High Court · (2017) 12 PAT CK 0036
High Courts21 Dec 2017Dismissed
Prakash Prasad Sinha Vs State Of Bihar
Patna High Court · (2018) 2 PLJR -386
Prevention Of Corruption Act, 1988 — Section 7, 13, 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 379
High Courts21 Dec 2017Disposed off
Dr. Binod Kumar Jha Vs The State of Bihar
Patna High Court · (2017) 12 PAT CK 0035
Code of Criminal Procedure, 1973, Section 144, Section 144(5) - Power to issue order in urgent cases of nuisance or apprehended danger - Power to issue order in urgent cases of nuisance or app
High Courts21 Dec 2017Disposed off
Kameshwar Satyarthi Vs The State of Bihar
Patna High Court · (2017) 12 PAT CK 0034
High Courts20 Dec 2017Dismissed
Shakil Ahmad @ Md. Shakil Vs State Of Bihar And Ors
Patna High Court · (2018) 2 PLJR 925
Code Of Criminal Procedure, 1973 — Section 2(v), 144, 144(4), 145, 378(5), 394(2)General Clauses Act, 1897 — Section 3(35)Indian Penal Code, 1860 — Section 49
High Courts19 Dec 2017Disposed off
Balmukund Prasad S/o Late Gopi Prasad Resident Vs The State of Bihar
Patna High Court · (2017) 12 PAT CK 0032
High Courts18 Dec 2017Disposed off
M/s Kohinoor Boot House Vs The State of Bihar
Patna High Court · (2017) 12 PAT CK 0031
Bihar Value Added Tax, 2005, Section 39, Section 33, Section 31
High Courts18 Dec 2017Disposed off
The Union Of India Vs Awadhesh Nath Tiwari
Patna High Court · (2017) 12 PAT CK 0030
High Courts18 Dec 2017Dismissed
The Union Of India Vs Dr. Mrs. Monika Singh
Patna High Court · (2017) 12 PAT CK 0029
High Courts15 Dec 2017Disposed off
Mukesh Kumar Singh, S/o Late Hardeo Singh Vs The State of Bihar
Patna High Court · (2017) 12 PAT CK 0022
High Courts15 Dec 2017Allowed
Awadhesh Kumar Singh & Anr Vs Shyam Narayan Jha & Anr
Patna High Court · (2018) 2 PLJR 413
Transfer of Property Act, 1882, Section 54, Section 53A - "Sale defined" - Part performanceRegistration Act, 1908, Section 17(1-A) - Documents of wh
High Courts15 Dec 2017Disposed off
Amit Kumar Singh, S/o Late Manager Singh Vs The State of Bihar
Patna High Court · (2017) 12 PAT CK 0020
High Courts15 Dec 2017Allowed
Ravi Bhushan Sinha, S/O Harihar Prasad Vs The State Of Bihar
Patna High Court · (2017) 12 PAT CK 0019
High Courts15 Dec 2017Dismissed
Union of India and others Vs Manju Lata Tiwari
Patna High Court · (2017) 12 PAT CK 0017
High Courts14 Dec 2017Dismissed
Suresh Prasad son of Late Ram Prasad Sah Vs The State of Bihar
Patna High Court · (2017) 12 PAT CK 0028
Constitution of India, Article 226 -Bihar State Election Authority Act, 2008, Section 10, Section 11
High Courts14 Dec 2017Dismissed
Dr. Mohd. Akram C/o Mohd. Ilyas Vs The State of Bihar
Patna High Court · (2017) 12 PAT CK 0027
High Courts13 Dec 2017Dismissed
Dilip Kumar Gupta @ Dilip Kumar Vs The State of Bihar
Patna High Court · (2018) 2 PLJR 133
Land Acquisition Act, 1894, Section 4, Section 6, Section 17(4), Section 12(2) - Publication of preliminary notification and powers of officers thereupon. -
High Courts13 Dec 2017Allowed
Deo Nandan Singh, Son of late Sadhu Singh Vs Devi Nandan Singh, Son of Late Durga Singh
Patna High Court · (2017) 12 PAT CK 0015
Code of Civil Procedure, 1908, Order 21Rule 35, Order 21Rule 23