Patna High Court Judgments 1982

High Courts23 Dec 1982Dismissed

Amarendra Nath Dutta and Others Vs State of Bihar and Others

Patna High Court · AIR 1983 Patna 151 : (1983) 31 BLJR 609

Chotanagpur Tenancy Act, 1908 — Section 17A, 46Constitution of India, 1950 — Article 13(2), 244, 245

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High Courts23 Dec 1982Allowed

Tej Bahadur Singh Vs Union of India(UOI) and Others

Patna High Court · (1983) 31 BLJR 217

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High Courts23 Dec 1982

Mahendra Prasad Sinha Vs High Court of Judicature at Patna and Others

Patna High Court · (1983) 31 BLJR 523

Constitution of India, 1950 — Article 233, 235, 236, 311

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High Courts22 Dec 1982Dismissed

M/s. Usha Sales Ltd. and another Vs The Presiding Officer, Labour Court, Jamshedpur and another Kameshwar Pd. Singh Vs M/s. Usha Sales Limited and Others

Patna High Court · (1983) PLJR 398

Constitution of India, 1950 — Article 226

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High Courts22 Dec 1982

RAM SINGH Vs COMMISSIONER OF WEALTH TAX.

Patna High Court · (1987) 62 CTR 173

Wealth Tax Act, 1957 — Section 27(3)

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High Courts21 Dec 1982

Haveli Ram Bhatia Vs Smt. Rajwanti Devi and Others

Patna High Court · (1984) PLJR 207

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Transfer of Property Act, 1882 — Section 106

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High Courts21 Dec 1982

Khiru Gope and Others Vs Land Reforms Deputy Collector and Others

Patna High Court · (1983) 31 BLJR 384

Bihar Land Reforms Act, 1950 — Section 40(1)

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High Courts21 Dec 1982

Commissioner of Income Tax Vs Anupam Udyog

Patna High Court · (1984) 32 BLJR 72 : (1983) 35 CTR 12 : (1983) 142 ITR 133 : (1983) 15 TAXMAN 259

Income Tax Act, 1961 — Section 68

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High Courts21 Dec 1982

Khiru Gope and Others Vs Land Reforms Deputy Collector, Jamui and Others

Patna High Court · AIR 1983 Patna 121 : (1983) PLJR 727

Bihar Tenancy Act, 1885 — Section 25

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High Courts18 Dec 1982Allowed

Smt. Kiran Sinha Vs Life Insurance Corporation of India and Others

Patna High Court · (1983) ACJ 669 : AIR 1983 Patna 142

Evidence Act, 1872 — Section 115

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High Courts18 Dec 1982

Madhur Jalpan Vs Commissioner of Income Tax

Patna High Court · (1984) 32 BLJR 77 : (1983) 143 ITR 351

Income Tax Act, 1961 — Section 184(7), 246(c), 256(1)

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High Courts18 Dec 1982Dismissed

Hari Shankar Singh Vs State of Bihar and Others

Patna High Court · (1983) 31 BLJR 149

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High Courts17 Dec 1982Allowed

Krishna Kumar Srivastava Vs Bihar State Agricultural Marketing Board and Others

Patna High Court · (1983) 31 BLJR 297 : (1983) PLJR 353

Bihar Agricultural Produce Markets Act, 1960 — Section 33A, 33E(4)

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High Courts17 Dec 1982Allowed

Deodhari Sah and Another Vs Commissioner, Tirhut Division and Others

Patna High Court · AIR 1983 Patna 125 : (1983) PLJR 390

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 10, 10(4)

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High Courts17 Dec 1982

Commissioner of Income Tax Vs Lalji Ram Bhagat

Patna High Court · (1983) 35 CTR 16 : (1984) 147 ITR 645 : (1983) 15 TAXMAN 382

Income Tax Act, 1961 — Section 271(1)

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High Courts16 Dec 1982Allowed

Dr. Rabindra Nath Singh Vs The State of Bihar and Others

Patna High Court · (1983) PLJR 92

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High Courts16 Dec 1982Dismissed

Bijoy Kant Dey Vs Radha Kant Dey

Patna High Court · (1983) 31 BLJR 326

Civil Procedure Code, 1908 (CPC) — Section 80Evidence Act, 1872 — Section 13Specific Relief Act, 1963 — Section 34

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High Courts16 Dec 1982Dismissed

Karpoori Thakur Vs State of Bihar and Another

Patna High Court · AIR 1983 Patna 86 : (1983) PLJR 152

Bihar Legislature (Leader of Opposition Salary and Allowances) Act, 1977 — Section 2Constitution of India, 1950 — Article 194, 195, 212, 226

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High Courts14 Dec 1982

Commissioner of Income Tax Vs Hari Prasad Chaudhary

Patna High Court · (1983) 37 CTR 107 : (1984) 147 ITR 791 : (1983) PLJR 317

Income Tax Act, 1961 — Section 148, 297(2), 68

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High Courts10 Dec 1982

United Bank Officers'' Association and Others Vs United Bank of India and Others

Patna High Court · (1983) 31 BLJR 185

Constitution of India, 1950 — Article 16

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Patna High Court judgments, 1982