High Courts21 Dec 2000Allowed
Ram Janam Sharma and Others Vs Bhola Sharma and Others
Patna High Court · (2000) 12 PAT CK 0007
Civil Procedure Code, 1908 (CPC) — Section 152
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 1 of 62
High Courts20 Dec 2000
Kanik Mahto and Others Vs The State of Bihar and Others
Patna High Court · (2000) 12 PAT CK 0058
Bihar Tenancy Act, 1885 — Section 23
High Courts20 Dec 2000Dismissed
Nand Kishore Sharma and Others Vs The State of Bihar and Others
Patna High Court · (2001) 1 BLJR 405 : (2001) 1 PLJR 790
Penal Code, 1860 (IPC) — Section 109, 201, 302, 34, 342
High Courts20 Dec 2000
Raj Kumar Yadav and Others Vs State of Bihar and Others
Patna High Court · (2001) 3 PLJR 131
Bihar Tenancy Act, 1885 — Section 48E, 48E(10)
High Courts20 Dec 2000Dismissed
Madan Mohan Singh Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 539 : (2001) 1 PLJR 517
High Courts20 Dec 2000
Devendra Kumar Arya and Others Vs The State of Bihar and Others
Patna High Court · (2000) 12 PAT CK 0016
High Courts20 Dec 2000
R.P. Mishra and Others Vs Runki Devi and Others
Patna High Court · (2001) 1 PLJR 274 : (2001) 4 RCR(Civil) 118
Hindu Marriage Act, 1955 — Section 12, 19(4)
High Courts20 Dec 2000
Maheshwari Prasad Yadav Vs State of Bihar and Others
Patna High Court · (2000) 12 PAT CK 0003
High Courts20 Dec 2000Dismissed
S.W. Palanitkar and Others Vs State of Bihar and Another
Patna High Court · (2001) 1 BLJR 527 : (2001) 1 PLJR 723
Criminal Procedure Code, 1973 (CrPC) — Section 204, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts19 Dec 2000
Rita Chopra and Another Vs State of Bihar and Another
Patna High Court · (2000) 12 PAT CK 0060
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 420
High Courts19 Dec 2000
Smt. Harkali Devi @ Petitioner Harikali Devi Vs The State of Bihar and Others
Patna High Court · (2000) 12 PAT CK 0059
High Courts19 Dec 2000
Kailash Prasad Gupta Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 573
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts19 Dec 2000
Yogendra Prasad Vs The State of Bihar and Others
Patna High Court · (2001) 1 BLJR 361 : (2001) 2 PLJR 559
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts19 Dec 2000Allowed
Bata India Ltd. and Others Vs Union of India (UOI) and Another
Patna High Court · (2001) 49 BLJR 887 : (2001) 89 FLR 1092 : (2001) 2 LLJ 212 : (2001) 2 PLJR 79
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17(1), 17(1A)
High Courts19 Dec 2000
Paras Kumar Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 62
High Courts18 Dec 2000
Shri Triputi Engicons India Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 61
Bihar Finance Act, 1981 — Section 25A
High Courts18 Dec 2000Dismissed
Branch Manager, Bihar State Financial Corporation Vs State of Bihar and Another
Patna High Court · (2001) 1 BLJR 764 : (2001) 1 PLJR 735
Criminal Procedure Code, 1973 (CrPC) — Section 386, 390, 391, 397, 401Penal Code, 1860 (IPC) — Section 380, 405, 406, 461State Financial Corporations Act, 1951 — Section 29, 30, 31
High Courts18 Dec 2000Dismissed
Shambhu Prasad Mandal and Others Vs The State of Bihar and Others
Patna High Court · (2001) 1 BLJR 358 : (2001) 2 PLJR 581
Criminal Procedure Code, 1973 (CrPC) — Section 362
High Courts18 Dec 2000Dismissed
Arbind Singh and Others Vs The State of Bihar and Others
Patna High Court · (2001) 1 BLJR 363
High Courts15 Dec 2000Dismissed
Kartik Kumar Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 718
Bihar Panchayat Raj Act, 1993 — Section 58(1)