High Courts15 Dec 2000Allowed
Munna Choudhary Vs State of Bihar
Patna High Court · (2001) 1 BLJR 355
Criminal Procedure Code, 1973 (CrPC) — Section 201, 216, 217, 222, 306Penal Code, 1860 (IPC) — Section 304B, 306
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 2 of 62
High Courts15 Dec 2000Dismissed
Nand Kishore Prasad @ Nandu Vs State of Bihar
Patna High Court · (2001) 3 PLJR 301
Penal Code, 1860 (IPC) — Section 201, 376
High Courts14 Dec 2000Dismissed
Urmila Devi and Others Vs The Union of India and Others
Patna High Court · (2000) 2 PLJR 204
Constitution of India, 1950 — Article 226
High Courts14 Dec 2000Dismissed
Prashant Kumar Vs State of Bihar and Others
Patna High Court · (2001) 3 PLJR 76
Constitution of India, 1950 — Article 226
High Courts14 Dec 2000Allowed
Anandi Paswan Vs State of Bihar
Patna High Court · (2001) 1 BLJR 426
Criminal Procedure Code, 1973 (CrPC) — Section 313, 326Essential Commodities Act, 1955 — Section 7
High Courts14 Dec 2000
Prof. (Dr.) Ram Niranjan. Kedia and Others Vs The State of Bihar and Others
Patna High Court · (2000) 12 PAT CK 0039
Bihar State Universities Act, 1976 — Section 46
High Courts14 Dec 2000
Smt. Bageshwari Devi Vs Sheo Kumar Mishra and Others
Patna High Court · (2000) 12 PAT CK 0002
Civil Procedure Code, 1908 (CPC) — Section 2(2)
High Courts13 Dec 2000Dismissed
Surendra Pratap Singh and Others Vs State of Bihar and Others
Patna High Court · (2001) 1 PLJR 270 : (2001) 1 PLJR 225
Bihar Public Land Encroachment Act, 1956 — Section 3Constitution of India, 1950 — Article 226
High Courts13 Dec 2000Dismissed
Warisaliganj Chini Mill Swablambi Udyogic Sahkari Samiti Ltd. Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 137
High Courts13 Dec 2000Dismissed
Arbind Maharaj Vs Union of India (UOI) and Others
Patna High Court · (2001) 1 BLJR 787 : (2001) 2 PLJR 173
Central Civil Services (Pension) Rules, 1972 — Rule 26, 3(q), 49
High Courts12 Dec 2000Dismissed
Usha Gautam Vs The State of Bihar and Others
Patna High Court · (2000) 12 PAT CK 0061
High Courts12 Dec 2000Allowed
The State of Bihar and Others Vs Dr. Md. Wasimuddin
Patna High Court · (2001) 1 PLJR 271
High Courts12 Dec 2000Allowed
Sudesh Jha Vs State of Bihar
Patna High Court · (2001) 1 BLJR 424
Penal Code, 1860 (IPC) — Section 323, 354, 376
High Courts11 Dec 2000Allowed
Awadhesh Kumar Singh @ Awadhesh Pd. Singh Vs Bihar Public Service Commission and Another Manoj Kumar and Others Vs State of Bihar and Others
Patna High Court · (2001) 1 PLJR 206
Bihar Civil Service (Judicial Branch) (Recruitment) Rules, 1955 — Rule 15, 16, 17, 18, 19Constitution of India, 1950 — Article 19(1), 234, 324, 50
High Courts11 Dec 2000Allowed
Rajesh Kumar Upadhayaya and Another Vs The State of Bihar and Another
Patna High Court · (2001) 1 PLJR 570
Criminal Procedure Code, 1973 (CrPC) — Section 27Juvenile Justice Act, 1986 — Section 5, 7
High Courts10 Dec 2000
The New India Assurance Company Ltd. Vs Sri Kanhaiya Bari and Others
Patna High Court · (2003) 2 PLJR 152
High Courts08 Dec 2000Allowed
Smt. Sushila Kumari Vs Ram Naresh Singh
Patna High Court · (2000) 12 PAT CK 0057
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 145, 195, 195(b)(ii), 313Penal Code, 1860 (IPC) — Section 302, 420, 436, 463, 466
High Courts08 Dec 2000Allowed
Janardan Rai Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 711
High Courts08 Dec 2000Allowed
State of Bihar Vs Bamdeo Mishra and Others Taranand Mishra Vs State of Bihar and Others
Patna High Court · (2001) 3 PLJR 600
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts08 Dec 2000Allowed
Rampati Devi Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 501
Bihar Buildings (Lease, Rent and Eviction) Control Rules, 1983 — Rule 7Limitation Act, 1963 — Section 5