High Courts24 Dec 2014

Bhola Prasad Vs The State of Bihar

Patna High Court · (2014) 12 PAT CK 0028

Bihar Special Courts Act, 2009 — Section 13(1), 14, 14(1), 14(2), 5Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(1)(e), 13(2), 7
High Courts24 Dec 2014

Yashin Vs The State of Bihar

Patna High Court · (2014) 12 PAT CK 0011

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 230, 231, 309, 313Evidence Act, 1872 — Section 137, 138
High Courts24 Dec 2014

Pashupati Nath Jha Vs The State of Bihar

Patna High Court · (2015) CriLJ 1066

Criminal Procedure Code, 1973 (CrPC) — Section 221(2), 222, 313Evidence Act, 1872 — Section 37(ii)Penal Code, 1860 (IPC) — Section 149, 300, 302, 304, 304A