High Courts22 Nov 1974Allowed

Mohamad Ali Akhtar Vs Mohamad Abbas

Patna High Court · AIR 1975 Patna 177 : (1975) RCR(Rent) 182

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 2(1)Evidence Act, 1872 — Section 116