High Courts22 Dec 1927
Bhuneshwari Kuer Vs Sukhdeo Singh
Patna High Court · AIR 1928 Patna 282
Bengal Tenancy Act, 1885 — Section 40, 69, 71(4)
COURT ARCHIVE
Patna High Court judgments, 1927
268 judgments · page 1 of 14
High Courts22 Dec 1927
Shukadeva Sahay Vs Hamid Mian
Patna High Court · AIR 1928 Patna 585 : 111 Ind. Cas. 862
Criminal Procedure Code, 1898 (CrPC) — Section 13, 149, 158, 161, 17
High Courts22 Dec 1927
Hira Lal Singh and Others Vs Matukdhari Singh and Others
Patna High Court · AIR 1928 Patna 316 : 109 Ind. Cas. 461
Bengal Tenancy Act, 1885 — Section 116, 178
High Courts22 Dec 1927
Basist Narayan Singh and Others Vs Modnath Das and Others
Patna High Court · AIR 1928 Patna 250
High Courts21 Dec 1927
Gulai Jha and Others Vs Emperor
Patna High Court · AIR 1928 Patna 277 : 107 Ind. Cas. 827
High Courts19 Dec 1927
Gobind Ram Marwari and Another Vs Basantilal Marwari and Others
Patna High Court · AIR 1929 Patna 46
Civil Procedure Code, 1908 (CPC) — Section 145Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts19 Dec 1927
Kuldip Narain Tewari and Others Vs Ram Lal Mandal and Others
Patna High Court · AIR 1928 Patna 318 : 107 Ind. Cas. 821
Bengal Tenancy Act, 1885 — Section 148A, 167
High Courts15 Dec 1927
Pandit Mahabir Prasad Dubey Vs Sheodayal Pathak and Others
Patna High Court · 107 Ind. Cas. 824
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts15 Dec 1927
Joharmal-Mathuradas Firm Vs Hira Lal-Shewchand Roy
Patna High Court · AIR 1928 Patna 221 : 107 Ind. Cas. 533
Limitation Act, 1963 — Section 19
High Courts15 Dec 1927Dismissed
Girwar Prasad Narayan Singh Vs Rameswar Lal Bhagat
Patna High Court · (1927) 12 PAT CK 0005
High Courts14 Dec 1927
Gopal Ram Vs Magni Ram and Others
Patna High Court · AIR 1928 Patna 338 : 107 Ind. Cas. 830
Civil Procedure Code, 1908 (CPC) — Section 148, 3, 41, 54Provincial Insolvency Act, 1920 — Section 10, 21, 27, 37, 41
High Courts12 Dec 1927
Jamuna Prasad Vs Emperor
Patna High Court · 107 Ind. Cas. 826
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234Penal Code, 1860 (IPC) — Section 409, 477A
High Courts12 Dec 1927
Emperor Vs Prabhu Upadhaya
Patna High Court · AIR 1928 Patna 201 : 107 Ind. Cas. 536
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 411
High Courts09 Dec 1927
Dirgopal Rai and Others Vs Kesho Prasad Singh and Others
Patna High Court · AIR 1928 Patna 324
Civil Procedure Code, 1908 (CPC) — Section 18, 18(2)
High Courts08 Dec 1927
Abdul Baqi Vs Sheo Prakash Singh and Others
Patna High Court · AIR 1928 Patna 279
High Courts08 Dec 1927
Sheikh Abdul Baqi Vs Sheo Prakash Singh and Others
Patna High Court · 107 Ind. Cas. 542
High Courts07 Dec 1927
Jaigi Uraon and Others Vs Emperor
Patna High Court · 119 Ind. Cas. 887
Penal Code, 1860 (IPC) — Section 379
High Courts06 Dec 1927
Hriday Narain Singh and Others Vs Kali Charan Singh and Others
Patna High Court · AIR 1928 Patna 273
Bengal Tenancy Act, 1885 — Section 22(1), 22(2)Transfer of Property Act, 1882 — Section 111
High Courts06 Dec 1927
Hirday Narain Singh and Others Vs Kali Charan Singh and Others
Patna High Court · 107 Ind. Cas. 819
Bengal Tenancy Act, 1885 — Section 22(1), 22(2)