CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Patna High Court/1991

COURT ARCHIVE

Patna High Court judgments, 1991

328 judgments · page 1 of 17

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1914
  • 1910
High Courts21 Dec 1991Allowed

New Swadeshi Distillery (Proprietor-Oudh Sugar Mills Ltd.) Vs The State of Bihar and Others

Patna High Court · (1993) 2 PLJR 587

Constitution of India, 1950 — Article 14, 162, 300A, 365Sales of Goods Act, 1930 — Section 2, 31, 32, 4
Read judgment
High Courts20 Dec 1991

Hindustan Steel Construction Ltd. Vs Huraisha Khatoon

Patna High Court · (1991) 12 PAT CK 0036

Read judgment
High Courts20 Dec 1991

Dr. Prabhakar Sinha Vs Bihar University and Another

Patna High Court · (1992) 2 BLJR 1163 : (1995) 1 PLJR 490

Constitution of India, 1950 — Article 14
Read judgment
High Courts20 Dec 1991

Regional Institute of Technology Vs Eastern Construction Company

Patna High Court · (1991) 12 PAT CK 0032

Read judgment
High Courts20 Dec 1991Dismissed

Hindustan Steel Construction Ltd. Vs Nuraisha Khatoon

Patna High Court · (1991) 12 PAT CK 0025

Read judgment
High Courts20 Dec 1991

Krishna Deo Poddar Vs State of Bihar and Others

Patna High Court · (1992) 2 BLJR 1398

Constitution of India, 1950 — Article 14, 21
Read judgment
High Courts20 Dec 1991Allowed

Radheshyam Tebriwal Vs The State of Bihar and Others

Patna High Court · (1992) 1 PLJR 643

Bihar Cinemas (Regulation) Act, 1954 — Section 4Cinematograph Act, 1918 — Section 6B, 7Constitution of India, 1950 — Article 226, 227
Read judgment
High Courts19 Dec 1991

Arun Nath Shahdeo and Others Vs State of Bihar and Others

Patna High Court · (1991) 12 PAT CK 0033

Read judgment
High Courts19 Dec 1991Dismissed

Chandra Prakash Gupta Vs Ganga Prasad and Others

Patna High Court · (1991) 12 PAT CK 0029

Read judgment
High Courts19 Dec 1991

Kanhaya Mishra Vs Union of India and Others

Patna High Court · (1992) 1 BLJR 494

Constitution of India, 1950 — Article 12, 226
Read judgment
High Courts19 Dec 1991Allowed

K. Prasad Vs Central Coal Fields Ltd. and Others

Patna High Court · (1991) 12 PAT CK 0019

Read judgment
High Courts19 Dec 1991

Dr. Mahachandra Prasad Singh Vs The State of Bihar and Others

Patna High Court · (1992) 2 PLJR 853

Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 — Section 31, 43
Read judgment
High Courts18 Dec 1991Dismissed

Dr. (Sushri) Rajni Bala Agrawal Vs Lalit Narain Mithila University and Others

Patna High Court · (1991) 12 PAT CK 0041

Read judgment
High Courts18 Dec 1991Allowed

Hindusthan Malleables and Forgings Ltd. Vs Union of India (UOI)

Patna High Court · (1991) 12 PAT CK 0027

Read judgment
High Courts18 Dec 1991

Foundry of India Vs Oriental Fire and General Insurance Co. Ltd.

Patna High Court · (1991) 12 PAT CK 0023

Read judgment
High Courts18 Dec 1991Dismissed

Azaz Ahmad Vs Mohammad Shafi

Patna High Court · (1991) 12 PAT CK 0012

Read judgment
High Courts18 Dec 1991Allowed

Sri. Nivas Narayan and Others Vs The State of Bihar and Others

Patna High Court · (1991) 12 PAT CK 0001

Read judgment
High Courts17 Dec 1991

Shri Ram Shila Pujan Samiti Ayam Sri Ram Mahayagya Samiti Vs The State of Bihar and Others

Patna High Court · (1991) 12 PAT CK 0022

Read judgment
High Courts17 Dec 1991Dismissed

Sharangdhar Sharma Vs The State of Bihar and Others

Patna High Court · (1992) 2 ACC 233 : (1992) 40 BLJR 393 : (1992) CriLJ 2063 : (1992) 1 PLJR 631

Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 4, 457, 482Motor Vehicles Act, 1988 — Section 177, 192, 2, 207, 207(1)
Read judgment
High Courts16 Dec 1991

(Sri) Kamlapati Dubey Vs State of Bihar and Others

Patna High Court · (1992) 1 BLJR 296 : (1992) 2 PLJR 226

Read judgment
123…17Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions