High Courts22 Dec 2023Allowed
Mukhlal Ojha Vs State Of Jharkhand
Patna High Court · (2023) 12 PAT CK 0085
High Court Judges (Salaries and Conditions of Service) Act, 1954 — Section 17B
COURT ARCHIVE
Patna High Court judgments, 2023
929 judgments · page 1 of 47
High Courts22 Dec 2023Allowed
Nirmal Kumar Ram S Vs State Of Bihar
Patna High Court · (2023) 12 PAT CK 0080
Constitution Of India, 1950 — Article 226
High Courts22 Dec 2023Dismissed
Yovraj Sinha Vs Ram Lakhan Yadav
Patna High Court · (2023) 12 PAT CK 0079
Code of Civil Procedure, 1908 — Section 11, Order 14 Rule 1, Order 2 Rule 2, Order 6 Rule 5, Order 6 Rule 15, Order 6 Rule 16, Order 6 Rule 17, Order 6 Rule 18Code of Criminal Procedure, 1973 — Section 145Code of Civil Procedure (Amendment) Act, 2002 — Section 16(2)(b)
High Courts22 Dec 2023
Ajay Kumar Mahto Vs State Of Bihar
Patna High Court · (2023) 12 PAT CK 0078
Constitution Of India, 1950 — Article 226Bihar Hindu Religious Trusts Act, 1950 — Section 2(l), 28(2)(u), 32, 32(i), 33, 34(2), 48
High Courts22 Dec 2023Allowed
Kishun Rai Vs Ram Dulari Devi @ Dulari Devi
Patna High Court · (2023) 12 PAT CK 0077
Limitation Act, 1963 — Section 56, 58, 59, 65Code of Civil Procedure, 1908 — Section 107, 107(1)(a), Order 41 Rule 22, Order 41 Rule 33Evidence Act, 1872 — Section 21
High Courts22 Dec 2023Dismissed
Indeep Singh Bhatia Vs State Of Bihar
Patna High Court · (2023) 12 PAT CK 0076
Indian Penal Code, 1860 — Section 34, 284, 285, 403, 406, 407, 408, 409, 420Bihar Prohibition and Excise Act, 2016 — Section 30(a), 31Code of Criminal Procedure, 1973 — Section 438(2)
High Courts22 Dec 2023Allowed
Jyoti Raj Vs State Of Bihar
Patna High Court · (2023) 12 PAT CK 0075
Indian Penal Code, 1860 — Section 498ACode of Criminal Procedure, 1973 — Section 125Code of Civil Procedure, 1908 — Section 51, 55, 58, 60, Order 21
High Courts21 Dec 2023Allowed
Krishnakant Narayan Singh Vs State Of Bihar
Patna High Court · (2023) 12 PAT CK 0084
High Courts21 Dec 2023Allowed
XX Vs State Of Bihar
Patna High Court · (2023) 12 PAT CK 0083
Indian Penal Code, 1860 — Section 34, 376, 504Protection of Children from Sexual Offences Act, 2012 — Section 4Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12
High Courts21 Dec 2023Dismissed
Madheshwar Yadav Vs Sunil Kumar
Patna High Court · (2023) 12 PAT CK 0082
Code of Civil Procedure, 1908 — Section 115, Order 39 Rule 1, Order 39 Rule 2
High Courts21 Dec 2023Allowed
Rajan Sah Vs State Of Bihar
Patna High Court · (2023) 12 PAT CK 0081
Indian Penal Code, 1860 — Section 304B
High Courts21 Dec 2023Dismissed
Arvind Kumar Vs State Of Bihar
Patna High Court · (2023) 12 PAT CK 0072
Constitution Of India, 1950 — Article 14, 16
High Courts21 Dec 2023Disposed Of
Mayank Kumar Vs Mayank Kumar,
Patna High Court · (2023) 12 PAT CK 0071
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 323, 341, 377, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts20 Dec 2023Allowed
Rahul Kumar Banjara Vs State Of Bihar
Patna High Court · (2023) 12 PAT CK 0074
Bihar Prohibition and Excise Act, 2016 — Section 30(a), 32, 76(2), 98Bihar Prohibition and Excise (Amendment) Act, 2018 — Section 30(a)
High Courts20 Dec 2023Allowed
Ramvinay Rai @ Vinay Rai Vs State Of Bihar
Patna High Court · (2023) 12 PAT CK 0073
Indian Penal Code, 1860 — Section 120B, 201, 302
High Courts20 Dec 2023Allowed
Ajit Kumar Jaiswal Vs State Of Bihar
Patna High Court · (2023) 12 PAT CK 0066
Bihar Medical Attendance Rules, 1947 — Rule 10, 26
High Courts20 Dec 2023Dismissed
Brajendra Kumar Sinha @ Brijendra Kumar Sinha Vs State Of Bihar
Patna High Court · (2023) 12 PAT CK 0065
Code of Criminal Procedure, 1973 — Section 227, 239, 482Arms Act, 1959 — Section 27Indian Penal Code, 1860 — Section 34, 120B, 302
High Courts20 Dec 2023Allowed
Abhinandan Sah @ Abhinandan Kumar Sah Vs State Of Bihar
Patna High Court · (2023) 12 PAT CK 0064
Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3), 12(3)(a)(i), 12(3)(a)(ii), 12(3)(a)(iii)Indian Penal Code, 1860 — Section 376Protection of Children from Sexual Offences Act, 2012 — Section 4, 29, 34(1), 42
High Courts19 Dec 2023Dismissed
Ramji Singh Vs State Of Bihar
Patna High Court · (2023) 12 PAT CK 0068
High Courts19 Dec 2023Disposed Of
Abhay Kumar Singh Vs State Of Bihar
Patna High Court · (2023) 12 PAT CK 0067
Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12(3)(b), 94Indian Penal Code, 1860 — Section 34, 302Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 68(1)