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Patna High Court judgments, 2023

929 judgments · page 47 of 47

High Courts04 Jan 2023Allowed

Shyam Kumar @ Shamu Yadav Vs State Of Bihar

Patna High Court · (2023) 01 PAT CK 0001

Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(v), 14A(2)Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 307, 323, 341 386
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High Courts03 Jan 2023Dismissed

Geeta Devi Vs Union Of India

Patna High Court · (2023) 01 PAT CK 0002

Railways Claims Tribunal (Procedure) Rules, 1989 — Rule 26Railways Act, 1989 — Section 123, 123(b), 123(b)(i), 123(b)(ii), 124, 124A, 125, 125(1)(a), 125(1)(b), 125(1)(c), 125(1)(d), 125(2)Indian Succession Act, 1925 — Section 306
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