High Courts23 Dec 1924
Krishna Mohan Sinha Vs Raghunandan Pandey
Patna High Court · AIR 1925 Patna 392
Court Fees Act, 1870 — Section 5, 7(v)(d)
COURT ARCHIVE
Patna High Court judgments, 1924
284 judgments · page 1 of 15
High Courts23 Dec 1924
Lala Gobind Prasad Vs Lala Jagdip Sahay
Patna High Court · 86 Ind. Cas. 358
Evidence Act, 1872 — Section 108
High Courts23 Dec 1924
(Lala) Gobind Prasad Vs (Lala) Jugdip Sahay
Patna High Court · AIR 1925 Patna 369
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2)Evidence Act, 1872 — Section 108
High Courts23 Dec 1924
Mt. Jasoda Kuar Vs Janak Missir and Others
Patna High Court · AIR 1925 Patna 787
Chotanagpur Tenancy Act, 1908 — Section 83Registration Act, 1908 — Section 28
High Courts22 Dec 1924
Golam Mohammdi Khan Vs Emperor
Patna High Court · AIR 1925 Patna 536
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts22 Dec 1924
Ghulam Muhammad Khan Vs Emperor
Patna High Court · 86 Ind. Cas. 814
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 396
High Courts19 Dec 1924
Shaikh Muhammad Yassin Vs Emperor
Patna High Court · AIR 1925 Patna 483
Penal Code, 1860 (IPC) — Section 211
High Courts19 Dec 1924
Musammat Domni Vs Mahadeo and Another
Patna High Court · 86 Ind. Cas. 1021
Transfer of Property Act, 1882 — Section 54
High Courts19 Dec 1924
Sheikh Muhammad Yassin Vs Emperor
Patna High Court · 86 Ind. Cas. 825
Penal Code, 1860 (IPC) — Section 195, 211, 476
High Courts18 Dec 1924
(The Hon''ble Maharaja Bahadur) Kesheo Prasad Singh Vs Triloke Nath Tewari
Patna High Court · AIR 1925 Patna 489
Bengal Tenancy Act, 1885 — Section 150Civil Procedure Code, 1908 (CPC) — Section 99
High Courts18 Dec 1924
The Hon''ble Maharaja Bahadur Kesho Prasad Singh Vs Triloke Nath Tewari
Patna High Court · 86 Ind. Cas. 841
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts18 Dec 1924
Madaran Kassab Vs Emperor
Patna High Court · 86 Ind. Cas. 964
Bihar and Orissa Municipal Act, 1922 — Section 259, 259(2), 263
High Courts18 Dec 1924
Sital Prasad Singh and others Vs Jagdeo Singh
Patna High Court · (1924) 12 PAT CK 0001
High Courts17 Dec 1924
Dukhiram Raut Vs Jamuna Kuer and Another
Patna High Court · 86 Ind. Cas. 985
Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 202, 203, 448, 506
High Courts16 Dec 1924
Jadu Dhanuk Vs Emperor
Patna High Court · 86 Ind. Cas. 829
Criminal Procedure Code, 1898 (CrPC) — Section 190Penal Code, 1860 (IPC) — Section 211
High Courts15 Dec 1924
Sheo Pershad and Others Vs Jhaman Singh and Others
Patna High Court · AIR 1925 Patna 498
High Courts15 Dec 1924
Sariman Ahir Vs Emperor
Patna High Court · 86 Ind. Cas. 717
Criminal Procedure Code, 1898 (CrPC) — Section 300
High Courts12 Dec 1924
Sital Prasad Singh and Others Vs Jagdeo Singh
Patna High Court · AIR 1925 Patna 577
Civil Procedure Code, 1908 (CPC) — Section 144, 47