High Courts18 Nov 1924
Trikamjee Jiwan Das Vs The Commissioner of Income Tax B and O
Patna High Court · AIR 1925 Patna 352
Income Tax Act, 1922 — Section 29, 35
COURT ARCHIVE
Patna High Court judgments, 1924
284 judgments · page 3 of 15
High Courts14 Nov 1924Allowed
Rampratab Marwari Vs Sheikh Satif and others
Patna High Court · (1924) 11 PAT CK 0032
High Courts14 Nov 1924
Radhakishun Chamaria Vs Zalim Singh
Patna High Court · AIR 1925 Patna 455
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 2Transfer of Property Act, 1882 — Section 86, 90
High Courts14 Nov 1924
Saiyid Ali Imam Vs Emperor
Patna High Court · AIR 1925 Patna 281
Income Tax Act, 1922 — Section 66(1), 7(1)
High Courts14 Nov 1924
Shambhu Khatri Vs King Emperor
Patna High Court · AIR 1924 Patna 553
Criminal Procedure Code, 1898 (CrPC) — Section 30Penal Code, 1860 (IPC) — Section 299, 304
High Courts13 Nov 1924
Anant Singh Vs Hari Charan Chaukidar
Patna High Court · AIR 1925 Patna 321
Penal Code, 1860 (IPC) — Section 325
High Courts13 Nov 1924
Cuhi Mian and Another Vs Emperor
Patna High Court · 93 Ind. Cas. 988
Criminal Procedure Code, 1898 (CrPC) — Section 162, 428Penal Code, 1860 (IPC) — Section 332, 380, 457, 75
High Courts12 Nov 1924
Raghunandan Sahay and Others Vs Ram Sunder Prasad
Patna High Court · AIR 1925 Patna 299
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 148, 149
High Courts12 Nov 1924
Nathuni Narayan Singh and Others Vs Mahant Arjun Gir and Others
Patna High Court · AIR 1925 Patna 434
Contract Act, 1872 — Section 43
High Courts12 Nov 1924
Bajrang Prasad Singh Vs Mt. Sonejhari Kuer and Others
Patna High Court · AIR 1925 Patna 521
Limitation Act, 1963 — Section 18
High Courts12 Nov 1924
Ramdhani Gope and Another Vs C.V. Scott and Others
Patna High Court · AIR 1925 Patna 256
High Courts07 Nov 1924
Tulaman Baid Vs Prayag Sahu and Others
Patna High Court · AIR 1925 Patna 318
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts07 Nov 1924
Jamal Momim and Another Vs Emperor
Patna High Court · 86 Ind. Cas. 153
Criminal Procedure Code, 1898 (CrPC) — Section 106, 284, 87, 88Evidence Act, 1872 — Section 155, 157Penal Code, 1860 (IPC) — Section 148, 149, 304, 326
High Courts07 Nov 1924
Tulaman Baid Vs Pryag Sahu and Others
Patna High Court · 86 Ind. Cas. 107
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts06 Nov 1924
Chhakauri Lall Vs Isher Singh
Patna High Court · 91 Ind. Cas. 814
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147
High Courts06 Nov 1924
Banamali Kumar and Others Vs Emperor
Patna High Court · 86 Ind. Cas. 58
Criminal Procedure Code, 1898 (CrPC) — Section 238, 342Penal Code, 1860 (IPC) — Section 426, 430
High Courts05 Nov 1924
Mewa Lal Jha Vs Emperor
Patna High Court · 88 Ind. Cas. 522
Railways Act, 1890 — Section 122(2)
High Courts04 Nov 1924
Durga Ram and Others Vs Emperor
Patna High Court · 86 Ind. Cas. 156
Criminal Procedure Code, 1898 (CrPC) — Section 106, 342Penal Code, 1860 (IPC) — Section 147, 325