High Courts05 Aug 1924
Jitan Dusadh and Another Vs Jawahir Singh and Others
Patna High Court · AIR 1925 Patna 504
COURT ARCHIVE
Patna High Court judgments, 1924
284 judgments · page 5 of 15
High Courts05 Aug 1924
Hargobind Ray and Another Vs Keshwa Prasad Singh and Others
Patna High Court · AIR 1925 Patna 168
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(6), 146
High Courts04 Aug 1924
Babu Lal Sahu Vs Krishna Prashad
Patna High Court · AIR 1925 Patna 438
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Provincial Insolvency Act, 1920 — Section 44(2)(c), 45
High Courts01 Aug 1924
The Official Assignee of the High Court of Judicature at Fort William in Bengal Vs Mt. Jaga Bibi and Others
Patna High Court · AIR 1925 Patna 516
Presidency Towns Insolvency Act, 1909 — Section 17, 2Registration Act, 1908 — Section 47
High Courts01 Aug 1924
Hari Saran Singh and Others Vs Syed Md. Eradat Hussain
Patna High Court · AIR 1925 Patna 162
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9
High Courts31 Jul 1924
Gursahai Mahton Vs Muhammad Saiyad and Others
Patna High Court · AIR 1925 Patna 137
Estates Partition Act, 1897 — Section 7
High Courts29 Jul 1924
Krishna Chandra Gauntia Vs Raja Mahakur
Patna High Court · AIR 1926 Patna 251
Court Fees Act, 1870 — Section 7(5), 7(xi)(e)
High Courts29 Jul 1924
Amar Kumar Mukherjee and Others Vs Mr. B. Coventry and Others
Patna High Court · AIR 1925 Patna 710
High Courts25 Jul 1924
Shaikh Mahamud Alam Vs Nathu Sahu and Others
Patna High Court · AIR 1925 Patna 552
High Courts25 Jul 1924
Hari Mohan Prasad Chaudhury and Others Vs Md. Bashidul Haque and Others
Patna High Court · AIR 1924 Patna 780
Bengal Tenancy Act, 1885 — Article 3 Schedule III, 22
High Courts25 Jul 1924
Ramji Ram and Others Vs Bansi Raut and Others
Patna High Court · AIR 1925 Patna 241
Bengal Tenancy Act, 1885 — Section 120, 20, 21
High Courts18 Jul 1924
Harihar Singh Vs Dasrath Ahir and Others
Patna High Court · AIR 1925 Patna 469
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts18 Jul 1924
(Bibi) Saleha and Another Vs Hulas Mahton and Others
Patna High Court · AIR 1925 Patna 564
Bengal Tenancy Act, 1885 — Section 143A, 148A
High Courts18 Jul 1924
Musammat Bibi Saleha and Another Vs Hulas Mahton and Others
Patna High Court · 86 Ind. Cas. 559
Bengal Tenancy Act, 1885 — Section 148A
High Courts16 Jul 1924
H. Mathewson Vs Secretary of State
Patna High Court · AIR 1924 Patna 616
Specific Relief Act, 1877 — Section 42
High Courts11 Jul 1924
Sheo Prasad Singh Vs P.E. Lall
Patna High Court · AIR 1925 Patna 449
Civil Procedure Code, 1908 (CPC) — Section 47, 49
High Courts11 Jul 1924
Sheo Prasad Singh Vs P. Lal and Others
Patna High Court · 86 Ind. Cas. 564
Civil Procedure Code, 1908 (CPC) — Section 47, 49
High Courts10 Jul 1924
Ganga Singh Vs Rambhajan Singh and Others
Patna High Court · 82 Ind. Cas. 274
Criminal Procedure Code, 1898 (CrPC) — Section 247, 439Penal Code, 1860 (IPC) — Section 114, 430
High Courts08 Jul 1924
Monomohini Dasi Vs Hari Prasad Bose
Patna High Court · AIR 1925 Patna 444
Guardians and Wards Act, 1890 — Section 17(2)
High Courts08 Jul 1924
Harakhpan Missir Vs Jagdee Missir
Patna High Court · AIR 1924 Patna 781
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(1)