High Courts23 Dec 2016Disposed Off
In the Goods of Late Kauleshwari Devi
Patna High Court · (2017) 1 PLJR 920
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1(1), Order 14 Rule 1(6)Succession Act, 1925 - Section 276, Section 300
COURT ARCHIVE
Patna High Court judgments, 2016
1,186 judgments · page 1 of 60
High Courts23 Dec 2016Dismissed
Shivendra Kumar Singh Vs The State of Bihar
Patna High Court · (2017) 172 AIC 397 : (2017) 1 PLJR 798
Bihar Municipal Act, 2007 - Section 278, Section 336
High Courts23 Dec 2016Dismissed
Sitaram Singh Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 617
Arms Act, 1959 - Section 27Explosive Substances Act, 1908 - Section 3, Section 4Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 307, Section 324, Section 447
High Courts22 Dec 2016Allowed
Arvind Kumar Khan Vs State of Bihar
Patna High Court · (2017) 1 BBCJ 332 : (2017) 1 BLJud 280 : (2017) 1 PLJR 281
Bihar Government Servants (Classification, Control and Appeal) Rules, 2005 - Rule 14
High Courts22 Dec 2016Disposed Off
Syed Naqui Alam Vs State of Bihar
Patna High Court · (2017) CriLJ 2590
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Foreigners Act, 1946 - Section 14
High Courts21 Dec 2016Disposed Off
Sihasan Prasad Vs The State of Bihar
Patna High Court · (2017) 2 BLJud 166 : (2017) 2 PLJR 417
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24
High Courts20 Dec 2016Allowed
Prem Prakash Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 603
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 7AJuvenile Justice (Care and Protection of Children) Rules, 2012 - Rule 11(3)
High Courts20 Dec 2016Dismissed
Lalita Kumari Vs The State of Bihar
Patna High Court · (2017) 1 BLJud 159 : (2017) 2 PLJR 564
Bihar Panchayat Raj Act, 2006 - Section 136(2)Constitution of India, 1950 - Article 226, Article 227
High Courts20 Dec 2016Disposed Off
Ram Bilas Mandal Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 637
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Penal Code, 1860 (IPC) - Section 147Probation of Offenders Act, 1958 - Section 3
High Courts20 Dec 2016Dismissed
Fojiya Nishat Vs State of Bihar
Patna High Court · (2017) 171 AIC 700 : (2017) 1 BBCJ 341
Criminal Procedure Code, 1973 (CrPC) - Section 407Dowry Prohibition Act, 1961 - Section 3, Section 4Penal Code, 1860 (IPC) - Section 323, Section 34, Section 341, Section 498
High Courts19 Dec 2016Allowed
Sharat Chandra Gupta Vs State of Bihar
Patna High Court · (2017) 152 FLR 1099
Bihar Pension Rules, 1950 - Rule 43(b)
High Courts19 Dec 2016Disposed Off
Sujeet Kumar Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 790
Constitution of India, 1950 - Article 226
High Courts19 Dec 2016Allowed
Rashmi Devi Vs Union of India
Patna High Court · (2017) 1 BLJud 239 : (2017) 1 PLJR 309
Railway Claims Tribunal Act, 1987 - Section 23(3)
High Courts19 Dec 2016Dismissed
Nawal Kishore Sah Vs Jhako Devi
Patna High Court · (2017) 171 AIC 707 : (2017) 2 PLJR 142
High Courts19 Dec 2016Dismissed
Dr. Govind Prasad Srivastava Vs State of Bihar
Patna High Court · (2017) LIC 554
Constitution of India, 1950 - Article 16
High Courts19 Dec 2016Dismissed
Sheo Shankar Saw Vs The State of Bihar
Patna High Court · (2017) 2 PLJR 415
Constitution of India, 1950 - Article 226
High Courts16 Dec 2016Dismissed
Renu Kumari Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 635
Criminal Procedure Code, 1973 (CrPC) - Section 340Penal Code, 1860 (IPC) - Section 465
High Courts16 Dec 2016Disposed Off
Anil Kumar Singh Vs The State of Bihar
Patna High Court · (2017) 1 BLJud 161 : (2017) 2 PLJR 105
Bihar City Manager Cadre (Appointment and Service Condition) Rules, 2014 - Rule 5(2)
High Courts16 Dec 2016Disposed Off
Ranjana Mina (Siman) Jones Vs Arun Kumar Stauly
Patna High Court · (2017) 171 AIC 703 : (2017) AIR(Patna) 105 : (2017) 1 BBCJ 400 : (2017) 1 BLJud 227 : (2017) 1 PLJR 282 : (2017) 1 RCRCivil 1006
Divorce Act, 1869 - Section 17
High Courts16 Dec 2016Dismissed
Kaushaleya Devi Vs Chairman, (Bihar State Electricity Board)
Patna High Court · (2017) 1 BLJud 126 : (2017) 2 PLJR 65